Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(44)] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(44)(b) in Alagappa University Act, 1985 (b)The Syndicate may consult the Standing Committee on Academic Affairs in respect of any academic matter, whenever it considers such consultation is necessary.