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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(44) in Alagappa University Act, 1985

(44)to delegate any of its powers to the Vice-Chancellor, to a committee from among its own members or to a committee appointed in accordance with the statutes.
(b)The Syndicate may consult the Standing Committee on Academic Affairs in respect of any academic matter, whenever it considers such consultation is necessary.