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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(ii) in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

(ii)On receipt of sanction, the applicant unit will submit a bill of claim for subsidy in G.A. Form No. 118 to the Director of Tourism or the nominee of Director of Tourism for countersignature and draw the amount from the Treasury.