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State of Rajasthan - Section

Section 8 in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

8. Method of Payment.

- (i) The sanction will be issued in the form as per Annexure-III by the competent Authority.
(ii)On receipt of sanction, the applicant unit will submit a bill of claim for subsidy in G.A. Form No. 118 to the Director of Tourism or the nominee of Director of Tourism for countersignature and draw the amount from the Treasury.