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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(13) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(13)Where consultation with the Commission is necessary the lists prepared by the Committee shall be forwarded to the Commission by the Appointing Authority along with the personal tiles and APAR/Annual Confidential Rolls of all the person whose names have been considered by the Committee.