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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(7) in Andhra Pradesh Para Medical Board Rules, 2006

(7)If no information regarding the correct address is received from the Pare medical Technician/ Professional or from any other authentic source, the word "Correct address not found" shall be entered in the address column of the register against the name of the Paramedical Technician/ Professional.