Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Telangana - Subsection Section 10(1) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961 (1)The Government may appoint an officer with experience in cane to be Deputy Cane Commissioner for the purposes of this Act.
