Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(6) in The Standards of Weights and Measures (General) Rules, 1987

(6)Maximum permissible errors
(i)Values of maximum permissible errors on verification/re-verification The maximum permissible errors allowed for increasing or decreasing loads shall be as given Table 43.
TABLE 43m
Maximum permissible errors on verification/re-verification For loads m expressed in verification scale intervalse      
  Class I Class II Class III Class III
±0.5e Min≤m≤50000 Min≤m≤5000 Min≤m≤500 Min≤m≤50
±1e 50000<m≤200000 5000<m≤20000 500<m≤2000 50<m≤200
±1.5e 200000<m 20000<m≤100000 2000<m≤10000 200<m≤1000
(ii)Values of maximum permissible errors in inspection
The maximum permissible errors during inspection shall be twice the maximum permissible errors allowed on verification.
(iii)Basic rules concerning the determination of errors
(a)Influence factors
Errors shall be determined under normal test condition. When the effect of one factor is being evaluated, all other factors are to be kept relatively constant, at a value close to normal.
(b)Maximum permissible errors for net values
The maximum permissible errors apply to the net value of the load for every possible tare load, except preset tare values
(c)Tare weighing device
The maximum permissible error for a tare weighing; device are the same, for any tare value as those of the instrument, for the same value of load.