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[Cites 0, Cited by 0] [Section 10k(6)] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(6)(i) in The Standards of Weights and Measures (General) Rules, 1987

(i)Values of maximum permissible errors on verification/re-verification The maximum permissible errors allowed for increasing or decreasing loads shall be as given Table 43.