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State of Chattisgarh - Section

Section 121 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

121. Responsible person.

(1)Every employer undertaking excavation or tunnelling work at a construction site of building or other construction work shall appoint a responsible person for safe operation for such excavation or tunnelling work.
(2)Duties and responsibilities of the responsible person referred to in sub-rule (1), shall include : -
(a)to carry out smoothly such excavation or tunnelling work;
(b)to inspect and rectify any hazardous situation relating to such excavation or tunnelling work;
(c)to take remedial measures to avoid any unsafe practice or conditions relating to such excavation or tunnelling work.
(3)The name and address of the responsible person referred to in sub-rule (1) shall be forwarded to the Chief Inspector.