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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Chattisgarh - Subsection

Section 121(3) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(3)The name and address of the responsible person referred to in sub-rule (1) shall be forwarded to the Chief Inspector.