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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Para Medical Board Rules, 2006

(2)In the event of appointing a serving officer as Secretary of the Board, he/she shall be entitled to his own pay and allowances drawing in his parent department prior to his appointment as Secretary to the Board. He is also entitled to draw his regular annual grade increments.