Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(b) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(b)Subject to the rules, if any, a specified company shall carry on the business of transmission in the State.