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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(iii) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(iii)Register of Receipt on account of recovery from gratuity by the Drawing and Disbursing Officers and paid by the Controller to the Secretary in form N.C.D.S. PFR-29.