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State of Odisha - Section

Section 11 in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

11. Registers to be maintained by the Centre.

- The Secretary shall maintain the following Registers namely :-
(i)Registers of Payment Advice issued to the Controller for payments of pension debitable to the head of Accounts "8011-Insurance and Pension Funds-10-Other Insurance and Pension Funds-Nabakrushna Choudhury Centre for Development Studies, Bhubaneswar Pension Fund" in form N.C.D.S. PFR-27.
(ii)Register of deposits made by the Secretary to the fund as required under clause (a) of regulation-7 in form N.C.D.S. PFR-28.
(iii)Register of Receipt on account of recovery from gratuity by the Drawing and Disbursing Officers and paid by the Controller to the Secretary in form N.C.D.S. PFR-29.