Section 56(1) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
(1)On the commencement of this Act, the Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishva Vidyalaya Act, 1978 (30 of 1978) and Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan Act, 1986 (6 of 1986) shall stand repealed.
