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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(1)Every Inspector shall be provided with working standards, standard balances, and such other equipment including weighing and measuring devices as may be approved by the Controller from time to time.