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State of Odisha - Section

Section 21 in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

21. Provision of Working Standards, Equipment, etc. to the Inspector.

(1)Every Inspector shall be provided with working standards, standard balances, and such other equipment including weighing and measuring devices as may be approved by the Controller from time to time.
(2)Every Inspector shall be provided with such dies, punches and such other equipment as may be necessary for affixing the verification stamp, the design and number of which are to be approved by the Controller.
(3)Every Inspector shall be provided with punches of suitable sizes of eight-pointed star as shown below for obliterating stamps.