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State of West Bengal - Section

Section 4C in The West Bengal Finance Act, 2017

4C. Biomass briquettes;"

(b)after serial number 20E in column (1) and the corresponding entry in column (2), the following serial number in column (1) and entries relating thereto in column (2) shall be inserted:-"20F. Hair bands and hair clips;"(c)after serial number 22BA in column (1) and the corresponding entry in column (2), the following serial number in column (1) and entry relating thereto in column (2) shall be inserted:-"22BB. Kerosene stove";(d)after serial number 23AA in column (1) and the corresponding entry in column (2), the following serial number in column (1) and entry relating thereto in column (2) shall be inserted."23AB. Leaf plates and cups";(e)in the entry in column (2) against serial number 35D in column (1), for the words "solar lights," the words "solar lights, solar water heaters," shall be substituted;(f)in the entry in column (2) against serial number 40 in column (1), for the words "Tile frame", the words "Teracotta tiles, tile frame" shall be substituted;
(7)in Schedule C,-
(a)in Part 1,-
(i)serial number 13A in column (1) and the corresponding entries in column (2) shall be omitted;
(ii)`"Serial number 34A in column (1) and the corresponding entries in column (2) shall be omitted;
(iii)serial number 43BB in column (1) and the corresponding entries in column (2) shall be omitted;
(iv)serial number 44 in column (1) and the corresponding entries in column (2) shall be omitted;
(v)in the entry in column (2) against serial number 54B in column (1), after item`number (xxvii) and the entry thereto, the following item number and entry thereto shall be inserted:-
"(xxviii) Machinery for generation of electricity from waste".