Section 4C(7) in The West Bengal Finance Act, 2017
(7)in Schedule C,-(a)in Part 1,-(i)serial number 13A in column (1) and the corresponding entries in column (2) shall be omitted;(ii)`"Serial number 34A in column (1) and the corresponding entries in column (2) shall be omitted;(iii)serial number 43BB in column (1) and the corresponding entries in column (2) shall be omitted;(iv)serial number 44 in column (1) and the corresponding entries in column (2) shall be omitted;(v)in the entry in column (2) against serial number 54B in column (1), after item`number (xxvii) and the entry thereto, the following item number and entry thereto shall be inserted:-"(xxviii) Machinery for generation of electricity from waste".
