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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Kerala - Subsection

Section 87(2) in Kerala Factories Rules, 1957

(2)All electrical apparatus, machines and fittings shall be-
(a)so placed or effectively guarded as to prevent danger; and
(b)provided with efficient handles or other means of working insulated from the electrical system and so arranged that, the worker cannot accidentally touch live metal.