Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act] State of Kerala - Subsection Section 87(2)(b) in Kerala Factories Rules, 1957 (b)provided with efficient handles or other means of working insulated from the electrical system and so arranged that, the worker cannot accidentally touch live metal.