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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(i) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(i)Vide Notification No. 77, dated January 25, 1960, published in U.P. Gazette, Part I-A, page 323, dated January 30, 1960.