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State of Uttar Pradesh - Section

Section 45 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

45. Quorum. - At the meeting of the Rules Committee three members present shall form a quorum.

Notifications of Bar Councils
(i)Vide Notification No. 77, dated January 25, 1960, published in U.P. Gazette, Part I-A, page 323, dated January 30, 1960.
ElectionAs provided in rule 5, framed under Section 6 of the Indian Bar Councils' Act, XXXVIII of 1926, as amended by Act IV of 1956, it is hereby notified that the following dates have been fixed for filing and scrutiny of nomination paper of a candidates seeking election to the Bar Council, from the High Courts Constituency, to full up a casual vacancy that has occurred