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State of Uttar Pradesh - Section

Section 110 in U.P. Revenue Code (Amendment) Act, 2016

110. Amendment of Section 137.

- In Section 137 of the said Code, in sub-section (1), -
(a)in Hindi version, for the words ^^mica/kksa ds vuqlkj ls fHkUu fdlh Hkwfe ls csn[ky fd;k x;k ;k csn[kyh dh izR;k'kk ds Hk; ls the words ^^mica/kksa ds vuqlkj ls vU;Fkk fdlh Hkwfe ls csn[ky fd;k x;k ;k csn[kyh ls vk'kafdr shall be substituted;
(b)in clause (0, for the words and punctuation mark "land;" the words and punctuation mark "land; or" shall be substituted.