Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, for the words ^^mica/kksa ds vuqlkj ls fHkUu fdlh Hkwfe ls csn[ky fd;k x;k ;k csn[kyh dh izR;k'kk ds Hk; ls the words ^^mica/kksa ds vuqlkj ls vU;Fkk fdlh Hkwfe ls csn[ky fd;k x;k ;k csn[kyh ls vk'kafdr shall be substituted;