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Union of India - Section

Section 22 in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

22. Environmental Conservation. - (1) Environment. - Environmental degradation: pollution - different types, effects, global warming, ozone layer depletion, acid rain, principles of environmental conservation, critical measures, environmental monitoring, environment impact assessment of projects, concept of sustainable development, strategy for sustainable energy use; environment management education, waste management, coastal zone regulation, river cleaning project, regulation of hazardous substances, free trade environment, India's international obligation, pollution control administration, environment audit and eco mark, policy and constitutional provisions, environmental policy.

(2)International Conventions. - Relevant provisions of Kyoto protocol, global warming, climate change, Convention on Biological Diversity, United Nations Framework on Convention on Climate Change, United Nations Forum on Forestry, important forest related international instruments, REDD Plus.