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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(2)International Conventions. - Relevant provisions of Kyoto protocol, global warming, climate change, Convention on Biological Diversity, United Nations Framework on Convention on Climate Change, United Nations Forum on Forestry, important forest related international instruments, REDD Plus.