Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

(4)Other entities
(i)National Load Despatch Centre;
(ii)Regional Load Despatch Centre(s);
(iii)State Load Despatch Centre(s);
(iv)Regional Power Committee(s);
(v)High voltage or extra high voltage consumers of electricity.