Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 6 in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

6. Time schedule for furnishing of statistics, return or information.

- The time schedule or targets for furnishing of statistics, return or information shall be as specified by the Authority on its prescribed formats. A consolidated list of time Schedule format-wise is given at Annexure-I titled "List of formats, frequency (ies) and target date (s)".