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Madhya Pradesh High Court

Buddhsen Patel vs Lala Prasad Patel on 18 January, 2019

1 CR-38-2019 The High Court Of Madhya Pradesh CR-38-2019 (BUDDHSEN PATEL Vs LALA PRASAD PATEL) 1 Jabalpur, Dated : 18-01-2019 As prayed by Mr. Vinod Dubey, learned counsel for the applicants, list the case in the next week.

(NANDITA DUBEY) JUDGE RC Digitally signed by RASHMI CHIKANE Date: 2019.01.21 14:47:38 +05'30'