Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(2) in Chhattisgarh Rice Procurement (Levy) Order, 2007 (2)Purchase officer shall accept rice only of the quality which is as per the specifications fixed by the Government of India for each Kharif marketing season.
