Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1) in Maharishi Balmiki Sanskrit University, Kaithal Act, 2018

(1)The Registrar preferably an eminent Sanskrit scholar devoted to deliver for the cause of upliftment of Sanskrit language and literature shall be appointed by the Chancellor on the advice of the Government. The terms and conditions of service of Registrar shall be determined by the Chancellor, on the advice of the Government.