Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Punjab - Subsection Section 62(c) in The Punjab Land Revenue Rules (c)the proceeds of any cess levied on account of village expenses.(ii)It shall be the duty of the headman to pay sums thus withheld to the persons entitled to the same.
