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State of Himachal Pradesh - Section

Section 82 in Mukhya Mantri Swavlamban Yojana, 2019

82. Non conventional energy resources unit

Annexure-IIA. Components to be included for computing the value of Plant & Machinery:
(i)Cost of Industrial Plant & Machinery including taxes and duties i.e. cost of mother production equipment used for carrying out manufacturing activities.
(ii)Cost of Productive equipment such as tools, jigs, dyes and moulds, insurance premium etc including taxes and duties.
(iii)Electrical components necessary for plant operation on the plant side from where meter is installed up to the point where finished goods is to be produced/dispatched (i.e. H.T. Motors, L.T. Motors, Switch Boards, Panels, Capacitors, Relay, Circuit Breakers, Panel Boards, Switchgears).
(iv)Freight charges paid for bringing Plant & Machinery and equipment from the supplier's premises to the location of the unit.
(v)Transit Insurance premium paid.
B. Components which will not be considered for computing the value of Plant and Machinery:
(i)Loading and unloading charges
(ii)Miscellaneous fixed assets such as DG sets, Excavation, Handling equipments, electrical components other than those mentioned at A above.
(iii)Working Capital including Raw Material and other consumable stores
(iv)Commissioning cost
(v)Captive Power Plants
(vi)Storage equipments
(vii)Erection and installation charges
(viii)Additional Transformers
Annexure -IIIComposition of District Level Committee
1. The Deputy Commissioner Chairman
2. Principal, ITI Member
3. Project Officer, DRDA Member
4. District/Regional Employment Officer Member
5. Assitt. Controller Finance and Accounts, DCOffice Member
6. Representative of lead bank Member
7. Joint Director/General Manager, DIC Member-Secretary.