Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Himachal Pradesh - Subsection Section 82(ii) in Mukhya Mantri Swavlamban Yojana, 2019 (ii)Cost of Productive equipment such as tools, jigs, dyes and moulds, insurance premium etc including taxes and duties.
