Section 10(1) in The U.P. Hindu Marriage Registration Rules, 1973
(1)The fee for entertaining an application for registration of a marriage shall be-(i)Rs. 2.00, if the application for registration of a marriage is made within two months of the date of its solemnization;(ii)Rs. 4.00, if the application for registration of a marriage is made after two months of the date of its solemnization and shall be paid to the Registrar either in cash or by money order.
