Section 10(1)(ii) in The U.P. Hindu Marriage Registration Rules, 1973

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State of Uttar Pradesh - Subsection

Section 10(1)(ii) in The U.P. Hindu Marriage Registration Rules, 1973

(ii)Rs. 4.00, if the application for registration of a marriage is made after two months of the date of its solemnization and shall be paid to the Registrar either in cash or by money order.

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State of Uttar Pradesh - Subsection

Section 10(1)(ii) in The U.P. Hindu Marriage Registration Rules, 1973