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Himachal Pradesh High Court

Usha Garg vs . State Of Hp on 24 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Usha Garg Vs. State of HP .

Cr. MMO No.697 of 2021 24.03.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.

Mr. Dinesh Thakur, Mr. Sumesh Raj and Mr. Sanjeev Sood, Additional Advocate Generals with Mr. Manoj Bagga, Assistant Advocate General, for respondents No.1 to 3/State.

Mr. Ramakant Sharma, Advocate, for respondent No.4.

On the request of Mr. Jagat Pal, learned counsel appearing for the petitioner, the case is ordered to be listed on 30.03.2022. Interim to continue.

(Ajay Mohan Goel) Judge March 24, 2022 (Vinod/Chander) ::: Downloaded on - 24/03/2022 20:12:55 :::CIS