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Kerala High Court

Dr.Hema Nalini A.V vs The Chairman-Governing Body on 7 September, 2021

Author: Amit Rawal

Bench: Amit Rawal

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
           THE HONOURABLE MR. JUSTICE AMIT RAWAL
 TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                  WP(C) NO. 23869 OF 2017
PETITIONER/S:

         DR. BINU G.S.
         ASSOCIATE PROFESSOR, DEPARTMENT OF ELECTRONICS
         &COMMUNICATION ENGINEERING, N.S.S COLLEGE OF
         ENGINEERING,PALAKKAD - 678 008.

         BY ADVS.
         SMT.V.P.SEEMANDINI (SR.)
         SRI.M.R.ANISON
         SMT.V.BHARGAVI PANANGAD
         SMT.K.P.GEETHA MANI
         SMT.P.A.RINUSA



RESPONDENT/S:

    1    UNION OF INDIA,REP BY THE SECRETARY TO GOVERNMENT
         OF INDIA,MINISTRY OF HUMAN RESOURCES DEVELOPMENT,
         (DEPARTMENT OF EDUCATION) SHASTRI BHAVAN, C-WING,
         DR. RAJENDRA PRASAD ROAD, NEW DELHI - 110 001.

    2    ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
         7TH FLOOR, CHANDRALOK BUILDING, JANPATH,NEW DELHI-
         110 001, REPRESENTED BY ITS CHAIRMAN.

    3    STATE OF KERALA
         REP. BY ITS SECRETARY TO GOVERNMENT,HIGHER
         EDUCATION DEPARTMENT, GOVT. SECRETARIAT,TRIVANDRUM
         - 685 001.

    4    THE REGISTRAR, APJ ABDUL KALAM TECHNOLOGICAL
         UNIVERSITY,CET CAMPUS,THIRUVANANTHAPURAM - 016.

    5    CALICUT UNIVERSITY
         REP. BY ITS REGISTRAR, UNIVERSITY
         CAMPUS,THENHIPALAM, CALICUT - 673 635.
 WP(C) 23869/17 & cnnctd cases

                                  -2-



       6        THE DIRECTOR OF TECHNICAL EDUCATION
                TRIVANDRUM - 695 001.

       7        ADDL.R7 ASHA T S
                AGED 50 YEARS
                D/O THE LATE V THANKAPPAN NAIR, PRESENTLY WORKING
                AS PROFESSOR (CADRE), ELECTRONICS AND
                COMMUNICATION ENGINEERING, NSS COLLEGE OF
                ENGINEERING, PALAKKAD, RESIDING AT KEDARAM, GIRI
                NAGAR, ENGINEERING COLLEGE PO, PALAKKAD-678008.
                (ADDL.R7 IS IMPLEADED AS PER ORDER DATED
                05/03/2019 IN IA.NO.03/2018)

       8        SAJU N, S/P.LATE DR K NARENDRAN NAIR, AGED 46
                YEARS, ASSOCIATE PROFESSOR (NON CADRE), DEPARTMENT
                OF ELECTRICAL AND ELECTRONICS ENGINEERING, NSS
                ENGINEERING COLLEGE, PALAKKAD

       9        MOHANDAS K S/O.LATE KK UNNI, ASSOCIATE PROFESSOR
                (NON CADRE) DEPARTMENT OF CIVIL ENGINEERING, NSS
                ENGINEERING COLLEGE, PALAKKAD

      10        SREELAJA N UNNITHAN
                D/O. THE LATE NARAYANAN UNITHAN,
                AGED 46 YEARS,
                ASSOCIATE PROFESSOR(NON-CADRE),
                ELECTRONICS AND COMMUNICATION ENGINEERING,
                NSS COLLEGE OF ENGINEERING, PALAKKAD,
                RESIDING AT SREEVALSAM,
                OPPOSITE THANDIKULAM UP SCHOOL,
                NOORANI.P.O., PALAKKAD- 678 004

      11        ASHA.T.S.,
                D/O. THE LATE V THANKAPPAN NAIR, AGED 50 YEARS
                PROFESSOR

      12        ADDL.R12 DR.BINDU KUMAR K.
                AGED 45 YEARS
                3RD PARTY
 WP(C) 23869/17 & cnnctd cases

                                           -3-



                BY ADVS.
                SMT.SREEKALA K.L., CGC
                SRI.JAYKAR K.S., SC, AICTE
                SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                SRI.ELVIN PETER P.J.
                O.V.RADHAKRISHNAN (SR.)
                SRI.BABU KARUKAPADATH
                SRI.SAJITH KUMAR V.
                K.RADHAMANI AMMA
                SHRI.P.U.VINOD KUMAR
                SRI.H.VISHNUDAS
                SHRI.UNAIS K.P.
                SMT.VAISAKHI V.
                SRI.T.M.MUHAMMED MUSTHAQ
                SMT.ARYA RAGHUNATH
                SRI.JAYKAR K.S., SC, AICTE



OTHER PRESENT:

                SRI P C SASIDHARAN SC CALICUT , GP SRI JIMMY
                GEORGE




         THIS       WRIT        PETITION   (CIVIL)    HAVING   COME   UP   FOR
ADMISSION          ON      07.09.2021,      ALONG    WITH   WP(C).11837/2018,
17165/2018 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -4-



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 11837 OF 2018
PETITIONER/S:
         SREELEJA N. UNNITHAN, AGED 46 YEARS
         D/O. THE LATE NARAYANAN UNNITHAN,AGED 46
         YEARS,ASSOCIATE PROFESSOR (NON-CADRE),ELECTRONICS
         AND COMMUNICATION ENGINEERING,NSS COLLEGE OF
         ENGINEERING,PALAKKADRESIDING AT
         SREEVALSAM,OPPOSITE THONDIKULAM UP
         SCHOOLNOORANI.P.O.PALAKKAD- 678 004

                BY ADVS.
                SRI.O.V.RADHAKRISHNAN (SR.)
                SRI.ARUNBABY STEPHEN
                SRI.P.ABDUL NISHAD
                SMT.K.RADHAMANI AMMA


RESPONDENT/S:

      1        ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
               REPRESENTED BY ITS CHAIRMAN,NELSON MANDELA
               MARG,VASANT KUNJ,NEW DELHI-110 067

      2        STATE OF KERALA, REPRESENTED BY ITS
               SECRETARY,DEPARTMENT OF TECHNICAL
               EDUCATION,GOVERNMENT
               SECRETARIAT,THIRUVANANTHAPURAM.

      3        DIRECTOR OF TECHNICAL EDUCATION
               DIRECTORATE OF TECHNICAL EDUCATION,PADMAVILASAM
               STREET,FORT.P.O.THIRUVANANTHAPURAM- 695 023
 WP(C) 23869/17 & cnnctd cases

                                           -5-



      4        JOINT DIRECTOR
               REGIONAL DIRECTORATE OF TECHNICAL
               EDUCATIONKOZHIKODE, FLORICAL HILL
               ROAD,MARAPARAMBA, KOZHIKODE- 673 009

      5        APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
               REPRESENTED BY ITS REGISTRAR,CET CAMPUS,
               THIRUVANANTHAPURAM,KERALA- 695 016

      6        UNIVERSITY OF CALICUT
               REPRESENTED BY ITS
               REGISTRAR,THENHIPALAM.P.O.KERALA- 673 635

      7        NSS COLLEGE OF ENGINEERING
               AKATHETHARA, PALAKKADKERALA- 678 008,REPRESENTED
               BY ITS CHAIRMAN,ADMINISTRATIVE OFFICE,NSS HEAD
               OFFICE,CHANGANASSERY-2,KERALA STATE

      8        PRINCIPAL,NSS COLLEGE OF ENGINEERINGAKATHETHARA,
               PALAKKADKERALA- 678 008

      9        DR. BINU,ASSISTANT PROFESSOR,(WORKING AS ASSOCIATE
               PROFESSOR ON THE STRENGTH OF INTERIM ORDER DATED
               7.6.2016IN WPC NO 19530/2016),ELECTRONICS AND
               COMMUNICATION ENGINEERING,NSS COLLEGE OF
               ENGINEERING, PALAKKAD.

                 BY ADVS.
                 SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                 Sri.ELVIN PETER, SC, APJ ABDUL KALAM TECHNOLOGICAL
                 UNIVERSITY
                 SRI.M.R.ANISON
                 SMT.K.P.GEETHA MANI
                 SMT.P.A.RINUSA


          THIS      WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -6-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 17165 OF 2018
PETITIONER/S:

                DR.HEMA NALINI A.V
                PROFESSOR(NON-CADRE),DEPARTMENT OF CIVIL
                ENGINEERING,N S S COLLEGE OF ENGINEERING,PALAKKAD.

                BY ADVS.
                SRI.R.KRISHNA RAJ
                SMT.KUMARI SANGEETHA S.NAIR
                SMT.E.S.SONI



RESPONDENT/S:

       1        THE CHAIRMAN-GOVERNING BODY
                N S S COLLEGE OF ENGINEERING,PALAKKAD.

       2        THE PRINCIPAL
                N S S COLLEGE OF ENGINEERING,PALAKKAD.

       3        A.P.J.ABUDL KALAM TECHNOLOGICAL UNIVERSITY
                C E T CAMPUS,THIRUVANANTHAPURAM,REPRESENTED BY ITS
                REGISTRAR.

       4        SECRETARY TO GOVERNMENT
                DEPARTMENT OF HIGHER EDUCATION,KERALA GOVERNMENT
                SECRETARIAT,THIRUVANANTHAPURAM.

       5        DIRECTOR OF TECHNICAL EDUCATION
                THIRUVANANTHAPURAM.
 WP(C) 23869/17 & cnnctd cases

                                           -7-



       6          ALL INDIA COUNCIL FOR TECHNICAL EDUCATIONAICTE
                  NEW DELHI,REPRESENTED BY ITS MEMBER SECRETARY.

       7          DR.RAJI.A.K
                  N.S.S COLLEGE OF ENGINEERING, PALAKKAD 679 337.

       8          DR.SUDHA.V
                  N.S.S. COLLEGE OF ENGINEERING, PALAKKAD 679 337.

                  BY ADVS.
                  SRI.P.GOPAL
                  SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                  SRI.JAYKAR.K.S.
                  SRI.ABE RAJAN
                  SRI.G.BALU
                  SMT.M.RAMYA RAMACHANDRAN
                  SMT.S.DHANYA (D-418)
                  SRI.LIJU. M.P
                  SRI.R.ANIL BABU
                  SRI.B.MURALEEDHARAN
                  SRI.SAJAN VARGHEESE K.




           THIS     WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -8-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 22489 OF 2018
PETITIONER/S:

       1        SAJU.N
                AGED 46 YEARS
                S/O. LATE DR. K. NARENDRAN NAIR, AGED 46 YEARS,
                ASSOCIATE PROFESSOR (NON-CADRE), DEPARTMENT OF
                ELECTRICAL AND ELECTRONICS ENGINEERING,
                N.S.S.ENGINEERING COLLEGE, PALAKKAD.

       2        MOHANDAS K.
                S/O. LATE K.K. UNNI, DEPARTMENT OFCIVIL
                ENGINEERING, N.S.S.ENGINEERING COLLEGE, PALAKKAD.

       3        ANOOP S. PILLAI
                ASSOCIATE PROFESSOR (NON-CADRE), DEPARTMENT
                OFELECTRICAL AND ELECTRONICS ENGINEERING,
                N.S.S.ENGINEERING COLLEGE, PALAKKAD.

       4        SREELAJA N. UNNITHAN
                D/O. LATE NARAYANAN UNNITHAN,ASSOCIATE PROFESSOR
                (NON-CADRE), DEPARTMENT OFELECTRICAL AND
                ELECTRONICS ENGINEERING, N.S.S.ENGINEERING
                COLLEGE, PALAKKAD.

                BY ADVS.
                SRI.P.PARAMESWARAN NAIR
                SRI.K.ARJUN VENUGOPAL
                SMT.V.A.HARITHA
                SMT.SREELATHA PARAMESWARAN NAIR
                SRI.C.R.SYAMKUMAR
                SRI.SOORAJ T.ELENJICKAL
                SRI.SIDHARTH B PRASAD
 WP(C) 23869/17 & cnnctd cases

                                           -9-



RESPONDENT/S:

       1          STATE OF KERALA
                  REPRESENTED BY ITS SECRETARY TO GOVERNMENT,HIGHER
                  EDUCATION DEPARTMENT, GOVT. SECRETARIAT,
                  TRIVANDRUM - 695 001.

       2          APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
                  THIRUVANANTHAPURAM - 695 016, REP. BY ITS
                  REGISTRAR.

       3          THE DIRECTOR OF TECHNICAL EDUCATION
                  THIRUVANANTHAPURAM - 695 001.

       4          THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION
                  KOZHIKODE
                  PIN - 673 009.

       5          THE PRINCIPAL
                  NSS ENGINEERING COLLEGE, PALAKKAD - 676 009.

       6          THE CHAIRMAN
                  GOVERNING COUNCIL, HIGHER EDUCATION, NSS HEAD
                  QUARTERS, PERUNNAI, CHANGANASSERY.

                  BY ADVS.
                  SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                  SRI.S.KRISHNAMOORTHY, SC, COCHIN UNIVERSITY OF
                  SCIENCE AND TECHNOLOGY
                  GOVERNMENT PLEADER
                  SRI.P.GOPAL
                  SRI.B.MURALEEDHARAN
                  Sri.ELVIN PETER, SC, APJ ABDUL KALAM TECHNOLOGICAL
                  UNIVERSITY


           THIS     WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -10-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 13196 OF 2015
PETITIONER/S:

                ANOOP S. PILLAI
                AGED 42 YEARS
                S/O.P.SADASIVAN PILLAI, ASSOCIATE PROFESSOR (NON
                CADRE), ELECTRONICS AND COMMUNICATION DEPARTMENT,
                NSS COLLEGE OF ENGINEERING, AKATHETHARA, PALAKKAD
                DISTRICT-678008.

                BY ADV SRI.RAJESH SIVARAMANKUTTY



RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT
                OF HIGHER EDUCATION, SECRETARIAT,
                THIRUVANANTHAPURAM-695001.

       2        CALICUT UNIVERSITY
                REPRESENTED BY ITS REGISTRAR, UNIVERSITY CAMPUS,
                THENIPALAM, CALICUT-673635.

       3        THE DIRECTOR OF TECHNICAL EDUCATION
                OFFICE OF THE DIRECTOR OF TECHNICAL EDUCATION,
                TRIVANDRUM-695001.

       4        NSS COLLEGE OF ENGINEERING
                PALAKKAD, REPRESENTED BY ITS CHAIRMAN GOVERNING
                BODY, NARI SERVICE SOCIETY, PERUNNA,
                CHANGANACHERRY-686102.
 WP(C) 23869/17 & cnnctd cases

                                           -11-



       5        DR.BINU G.S.
                W/O.SHAJI MOHAN, ASSISTANT PROFESSOR IN
                ELECTRONICS AND COMMUNICATION ENGINEERING
                DEPARTMENT, N.S.S.COLLEGE OF ENGINEERING,
                AKATHETHARA, PALAKKAD - 678 008.

                BY ADVS.
                GOVERNMENT PLEADER
                SRI.SANTHOSH MATHEW,SC,CALICUTY UNIVERS
                SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                SRI.M.R.ANISON
                SMT.K.P.GEETHA MANI
                SRI.P.GOPAL
                SRI.B.MURALEEDHARAN




         THIS       WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -12-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 19637 OF 2012
PETITIONER/S:

                BINU.G.S.,AGED 42 YEARS
                ASSISTANT PROFESSOR, DEPARTMENT OF ELECTRONICS &
                COMMUNICATION ENGINEERING, N.S.S. COLLEGE OF
                ENGINEERING, PALAKKAD-678008.

                BY ADVS.
                SRI.M.R.ANISON
                SRI.P.N.APPUKUTTAN
                SMT.ANNIE JACOB
                SMT.K.P.GEETHA MANI
                SMT.T.B.REMANI



RESPONDENT/S:

       1        STATE OF KERALA
                REP.BY ITS SECRETARY TO GOVERNMENT, HIGHER
                EDUCATION DEPARTMENT, GOVT. SECRETARIAT,
                TRIVANDRUM -695001.

       2        CALICUT UNIVERSITY, REP.BY ITS REGISTRAR,
                UNIVERSITY CAMPUS, THENHIPALAM, CALICUT-673635.

       3        THE DIRECTOR OF TECHNICAL EDUCATION, TRIVANDRUM
                695001.

       4        N.S.S. COLLEGE OF ENGINEERING
                PALAKKAD, REP.BY ITS CHAIRMAN GOVERNING BODY, NAIR
                SERVICE SOCIETY, PERUNNA, CHANGANASSERY -686102.
 WP(C) 23869/17 & cnnctd cases

                                           -13-



       5        MANOSH.P.M, ASSOCIATE PROFESSOR, DEPARTMENT OF
                ELECTRONICS & COMMUNICATION ENGINEERING,
                N.S.S.COLLEGE OF ENGINEERING, PALAKKAD-678008

                BY ADVS.
                SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                SRI.ELVIN PETER P.J.
                SRI.K.R.GANESH
                SRI.P.GOPAL
                SRI.T.G.SUNIL PRANAVAM




         THIS       WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -14-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 19530 OF 2016
PETITIONER/S:

                DR.BINU.G.S
                AGED 1 YEARS
                ASSOCIATE PROFESSOR, DEPARTMENT OF ELECTRONICS AND
                COMMUNICATION ENGINEERING, N.S.S. COLLEGE OF
                ENGINEERING, PALAKKAD-678 008.

                BY ADVS.
                SRI.M.R.ANISON
                SMT.K.P.GEETHA MANI
                SMT.P.A.RINUSA



RESPONDENT/S:

       1        STATE OF KERALA
                REP. BY ITS SECRETARY TO GOVERNMENT, HIGHER
                EDUCATION DEPARTMENT, GOVT. SECRETARIAT,
                TRIVANDRUM-695 001.

       2        THE DIRECTOR OF TECHNICAL EDUCATION
                TRIVANDRUM-695 001.

       3        CALICUT UNIVERSITY
                REP. BY ITS REGISTRAR, UNIVERSITY CAMPUS,
                THENHIPALAM, CALICUT-673 635.

       4        N.S.S. COLLEGE OF ENGINEERING
                PALAKKAD, REP. BY ITS CHAIRMAN GOVERNING BODY,
                NAIR SERVICE SOCIETY, PERUNNA, CHANGANASSERY-686
                102.
 WP(C) 23869/17 & cnnctd cases

                                           -15-



       5        THE PRINCIPAL
                N.S.S. COLLEGE OF ENGINEERING, PALAKKAD-678 008.

       6        ADDL.R6.SREELEJA UNNITHAN,
                W/O.K.G.GANESH, AGED 44, ASSISTANT PROFESSOR,
                DEPARTMENT OF ELECTRONICS AND COMMUNICATION
                ENGINEERING, N.S.S COLLEGE OF ENGINEERING,
                PALAKKAD-678 008.
                ADDL.R6 IMPLEADED AS PER ORDER DATED 04.08.2016 IN
                IA 12323/2016.

       7        ADDL. VINOD G.,
                AGED 46 YEARS
                S/O. GOPALAKRISHNAN NAIR, NOW WORKING AS ASSOCIATE
                PROFESSOR, ELECTRONICS AND COMMUNICATION
                ENGINEERING DEPARTMENT, NSS COLLEGE OF
                ENGINEERING, PALAKKAD-678008.

                (ADDITIONAL R7 IS IMPLEADED AS PER ORDER DATED
                22/11/2019 IN IA 1/2019)

                BY ADVS.
                SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                SRI.P.C.SASIDHARAN, SC, CALICUT UTY.
                SRI.P.GOPAL
                SRI.O.V.RADHAKRISHNAN SR.
                C.A.MAJEED
                SMT.K.RADHAMANI AMMA
                SRI.B.MURALEEDHARAN
                SRI.P.ABDUL NISHAD




         THIS       WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -16-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 21344 OF 2017
PETITIONER/S:

                ERNEST MARKOSE MATHEW
                ASSOCIATE PROFESSOR (CADRE),MECHANICAL ENGINEERING
                DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM-686666

                BY ADVS.
                SRI.K.JAJU BABU (SR.)
                SRI.BRIJESH MOHAN
                SMT.M.U.VIJAYALAKSHMI



RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT OF
                KERALA,HIGHER EDUCATION DEPARTMENT, GOVERNMENT
                SECRETARIAT,THIRUVANANTHAPURAM-695001

       2        THE DIRECTOR OF TECHNICAL EDUCATION
                THIRUVANANTHAPURAM-695023

       3        THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION
                KOTHAMANGALAM-686691

       4        APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
                THIRUVANANTHAPURAM-695016,REPRESENTED BY ITS
                REGISTRAR
 WP(C) 23869/17 & cnnctd cases

                                           -17-



       5          ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
                  NELSON MANDELA MARG VASANT KUNJ, NEW DELHI-
                  110067,REPRESENTED BY ITS MEMBER SECRETARY

       6          MAR ATHANACIOUS COLLEGE OF ENGINEERING
                  KOTHAMANGALAM, REPRESENTED BY ITS MANAGER &
                  CHAIRMAN GOVERNING BODY/SECRETARY, MAR ATHANACIOUS
                  COLLEGE ASSOCIATION, KOTHAMANGALAM-686666

                  BY ADVS.
                  SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                  SRI.S.KRISHNAMURTHY,SC, AICTE
                  SRI.SAJITH KUMAR V.
                  SRI.GEORGE JACOB JOSE
                  SRI.JAYKAR K.S., SC, AICTE
                  GOVERNMENT PLEADER




           THIS     WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -18-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 21906 OF 2017
PETITIONER/S:

                ASHA T.S.
                D/O. LATE V. THANKAPPAN NAIR, AGED 49 YEARS,
                ASSOCIATE PROFESSOR (NON CADRE), ELECTRONICS AND
                COMMUNICATION ENGINEERING, NSS COLLEGE OF
                ENGINEERING, PALAKKAD, RESIDING AT KEDARAM, GIRI
                NAGAR, ENGINEERING COLLEGE P.O., PALAKKAD-678008.

                BY ADVS.
                SRI.O.V.RADHAKRISHNAN (SR.)
                SRI.P.ABDUL NISHAD
                SMT.K.RADHAMANI AMMA
                SRI.SAJEEV R MENON



RESPONDENT/S:

       1        ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
                REPRESENTED BY ITS CHAIRMAN, NELSON MANDELA MARG,
                VASANT KUNJ, NEW DELHI-110 067.

       2        STATE OF KERALA
                REPRESENTE BY ITS SECRETARY, DEPARTMENT OF
                TECHNICAL EDUCATION, GOVERNMENT SECRETARIART,
                THIRUVANANTHAPURAM.

       3        DIRECTOR OF TECHNICAL EDUCATION
                DIRECTORATE OF TECHNICAL EDUCATION, PADMAVILASAM
                STREET, FORT P.O., THIRUVANANTHAPURAM-695023.
 WP(C) 23869/17 & cnnctd cases

                                           -19-



       4        JOINT DIRECTOR
                REGIONAL DIRECTORATE OF TECHNICAL EDUCATION,
                KOZHIKODE, FLORICAN HILL ROAD, MARAPARAMBA,
                KOZHIKODE-673009.

       5        APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
                REPRESENTED BY ITS REGISTRAR, CET CAMPUS,
                THIRUVANANTHAPURAM, KERALA-695016.

       6        UNIVERSITY OF CALICUT
                REPRESENTED BY ITS REGISTRAR, THENHIPALAM P.O,
                KERALA-673 635.

       7        NSS COLLEGE OF ENGINEERING
                AKATHETHALA, PALAKKAD, KERALA-678008, REPRESENTED
                BY ITS CHAIRMAN, ADMINISTRATIVE OFFICE, NSS HEAD
                OFFICE, CHANGANASSERY-2, KERALA STATE.

       8        PRINCIPAL
                NSS COLLEGE OF ENGINEERING, AKATHETHARA, PALAKKAD,
                KERALA-678008

                BY ADVS.
                SRI.JAYKAR K.S., SC, AICTE
                SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                GOVERNMENT PLEADER
                SRI.ELVIN PETER P.J.
                SRI.P.GOPAL
                SRI.B.MURALEEDHARAN
                SRI.P.C.SASIDHARAN, SC, CALICUT UNIVERSITY
                SRI.SAJITH KUMAR V.




         THIS       WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -20-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 22845 OF 2017
PETITIONER/S:

       1        JOBY GEORGE, ASSOCIATE PROFESSOR (CADRE), COMPUTER
                SCIENCE AND ENGINEERING DEPARTMENT,MAR ATHANASIUS
                COLLEGE OF ENGINEERING,KOTHAMANGALAM.686666.

       2        SONY KURIAKOSE
                ASSOCIATE PROFESSOR (CADREMECHANICAL ENGINEERING
                DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM.686666.

       3        JISHA P. ABRAHAM.
                ASSOCIATE PROFESSOR (CADRE), COMPUTER SCIENCE AND
                ENGINEERING DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM.686666.

       4        BINDU ELIAS
                ASSOCIATE PROFESSOR (CADRE), ELECTRICAL
                ANDELECTRONIC ENGINEERING DEPARTMENT,MAR
                ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM.686666.

       5        BEENA M VARGHESE
                ASSOCIATE PROFESSOR (CADRE), ELECTRICAL AND
                ELECTRONIC ENGINEERING DEPARTMENT,MAR ATHANASIUS
                COLLEGE OF ENGINEERING,KOTHAMANGALAM.686666.

       6        JALEEN GEORGE
                ASSOCIATE PROFESSOR (CADRE), CIVIL ENGINEERING
                DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM.686666.
 WP(C) 23869/17 & cnnctd cases

                                   -21-



       7        LENI STEPHEN.
                ASSOCIATE PROFESSOR (CADRE), CIVIL ENGINEERING
                DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM.686666.

       8        THOMAS PAUL
                ASSOCIATE PROFESSOR (CADRE), CIVIL ENGINEERING
                DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM.686666.

                BY ADVS.
                SRI.K.JAJU BABU (SR.)
                SRI.ARJUN SANTHOSH
                SMT.M.U.VIJAYALAKSHMI



RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT OF
                KERALA,HIGHER EDUCATION DEPARTMENT,GOVERNMENT
                SECRETARIAT,THIRUVANANTHAPURAM.695001

       2        THE DIRECTOR OF TECHNICAL EDUCATION
                THIRUVANANTHAPURAM.695023

       3        THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION
                KOTHAMANGALAM.686691.

       4        APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
                THIRUVANANTHAPURAM.695016, REPRESENTED BY ITS
                REGISTRAR.

       5        ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
                NELSON MANDELA MARG VASANT KUNJ,NEW
                DELHI.110067,REPRESENTED BY ITS MEMBER SECRETARY.
 WP(C) 23869/17 & cnnctd cases

                                           -22-



       6          MAR ATHANACIOUS COLLEGE OF ENGINEERING
                  KOTHAMANGALAM, REPRESENTED BY ITS MANAGER &
                  CHAIRMAN GOVERNING BODY/SECRETARY, MAR ATHANACIOUS
                  COLLEGE ASSOCIATION,KOTHAMANGALAM.686666.

                  BY ADVS.
                  SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                  SRI.GEORGE JACOB JOSE
                  SRI.SAJITH KUMAR V.
                  SRI.JAYKAR K.S., SC, AICTE




           THIS     WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -23-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 22867 OF 2017
PETITIONER/S:

                BENNY CHERIAN
                AGED 53 YEARS
                ASSOCIATE PROFESSOR, DEPARTMENT OF ELECTRICAL AND
                ELECTRONICS ENGINEERING, MAR ATHANASIUS COLLEGE OF
                ENGINEERING, KOTHAMANGALAM, PIN-686666.

                BY ADVS.
                SRI.S.P.ARAVINDAKSHAN PILLAY
                SRI.S.A.ANAND
                SMT.L.ANNAPOORNA
                SMT.B.ANANJANA
                SRI.K.A.BALAN
                SRI.PETER JOSE CHRISTO
                SMT.N.SANTHA
                SRI.V.VARGHESE



RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER
                EDUCATION DEPARTMENT, SECRETARIAT,
                THIRUVANANTHAPURAM-695001.

       2        THE DIRECTOR OF TECHNICAL EDUCATION
                THIRUVANANTHAPURAM-695023.

       3        THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION
                KOTHAMANGALAM-686691.
 WP(C) 23869/17 & cnnctd cases

                                           -24-



       4          APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
                  THIRUVANANTHAPURAM-695016, REPRESENTED BY ITS
                  REGISTRAR.

       5          ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
                  NELSON MANDELA MARG, VASANT KUNJ, NEW DELHI-
                  110067, REPRESENTED BY ITS MEMBER SECRETARY.

       6          MAR ATHANASIUS COLLEGE OF ENGINEERING
                  KOTHAMANGALAM, REPRESENTED BY ITS MANAGER &
                  CHAIRMAN GOVERNING BODY/SECRETARY, MAR ATHANASIUS
                  COLLEGE ASSOCIATION, KOTHAMANGALAM-686666.

                  BY ADVS.
                  SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                  SRI.GEORGE JACOB JOSE
                  SRI.SAJITH KUMAR V.
                  SRI.JAYKAR K.S., SC, AICTE




           THIS     WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -25-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 31528 OF 2017
PETITIONER/S:

       1        DR. LAJU KOTTALIL, AGED 51 YEARS
                PROFESSOR, CIVIL ENGINEERING DEPARTMENT, MAR
                ATHANASIUS COLLEGE OF ENGINEERING, KOTHAMANGALAM-
                686666.

       2        DR.JAI M.PAUL, ASSOCIATE PROFESSOR, CIVIL
                ENGINEERING DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING, KOTHAMANGALAM-686666.

       3        DR.ELSON JOHN, ASSOCIATE PROFESSOR, CIVIL
                ENGINEERING DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING, KOTHAMANGALAM-686666.

       4        DR.BOS MATHEW JOS, PROFESSOR, ELECTRICAL &
                ELECTRONICS DEPARTMENT, MAR ATHANASIUS COLLEGE OF
                ENGINEERING, KOTHAMANGALAM-686666.

                BY ADVS.SRI.M.R.ANISON
                SMT.V.BHARGAVI PANANGAD
                SMT.K.P.GEETHA MANI
                SMT.P.A.RINUSA


RESPONDENT/S:

       1        UNION OF INDIA
                REPRESENTED BY ITS SECRETARY TO GOVERNMENT OF
                INDIA, MINISTRY OF HUMAN RESOURCES DEVELOPMENT
                (EDUCATION DEPARTMENT), SHASTRI BHAVAN C WING, NEW
                DELHI-110115.
 WP(C) 23869/17 & cnnctd cases

                                  -26-



       2        STATE OF KERALA,REP. BY ITS SECRETARY TO
                GOVERNMENT, HIGHER EDUCATION DEPARTMENT,
                GOVT.SECRETARIAT, TRIVANDRUM-695001.

       3        ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
                NELSON MANDELA MARG, VASANT KUNJ, NEW DELHI-
                110001, REPRESENTED BY ITS MEMBER SECRETARY.

       4        APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
                THIRUVANANTHAPURAM-695016, REP. BY ITS REGISTRAR.

       5        THE DIRECTOR OF TECHNICAL EDUCATION
                THIRUVANANTHAPURAM-695001.

       6        THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION
                KOTHAMANGALAM-686691.

       7        MAHATMA GANDHI UNIVERSITY
                ATHIRAMPUZHA P.O., KOTTAYAM-686562, REPRESENTED BY
                ITS REGISTRAR.

       8        THE MANAGER AND CHAIRMAN OF GOVERNING
                BODY/SECRETARY, MAR ATHANASIUS COLLEGE
                ASSOCIATION, KOTHAMANGALAM-686666.

       9        ADDL. R9.SAJU N., AGED 46 YEARS
                S/O.LATE DR.K.NARENDRAN NAIR, ASSOCIATE PROFESSOR
                (NON - CADRE),DEPARTMENT OF ELECTRICAL AND
                ELECTRONICS ENGINEERING, N.S.S. ENGINEERING
                COLLEGE, PALAKKAD.

      10        ADDL. R10.MOHANDAS K.,S/O.LATE K.K.UNNI, ASSOCIATE
                PROFESSOR (NON - CADRE),DEPARTMENT OF CIVIL
                ENGINEERING, N.S.S. ENGINEERING COLLEGE, PALAKKAD.

      11        ADDL. R11. ANOOP S.PILLAI,ASSOCIATE PROFESSOR (NON
                - CADRE), ELECTRONICS AND COMMUNICATION
                DEPARTMENT, N.S.S. ENGINEERING COLLEGE, PALAKKAD.
 WP(C) 23869/17 & cnnctd cases

                                           -27-



      12        ADDL. R12.SREELEJA N.UNNITHAN
                D/O.LATE NARAYANAN UNNITHAN, ASSOCIATE PROFESSOR
                (NON - CADRE),ELECTRONICS AND COMMUNICATION
                DEPARTMENT, N.S.S. ENGINEERING COLLEGE, PALAKKAD.

      13        ADDL.R13. ASHA T.S., D/O.THE LATE V. THANKAPPAN
                NAIR, AGED 50 YEARS, PRESENTLY WORKING AS
                PROFESSOR (CADRE), ELECTRONICS AND COMMUNICATION
                ENGINEERING, NSS COLLEGE OF ENGINEERING, PALAKKAD,
                RESIDING AT KEDARAM, GIRI NAGAR, ENGINEERING
                COLLEGE PO, PALAKKAD-678 008.

      14        ADDL.R14.MR.ANOOP S.PILLAI,ASSOCIATE PROFESSOR
                (NON CADRE), ELECTRONICS AND COMMUNICATION
                DEPARTMENT, N.S.S. ENGINEERING COLLEGE, PALAKKAD-
                678 008.ARE IMPLEADED AS ADDITIONAL RESPONDENT 9
                TO RESPONDENT 14 AS PER ORDER DATED 01.03.2019 IN
                I.A.NO.01/2018 (I.A.NO.1272/2018), IA.NO.03/2018
                AND I.A.NO.02/2019 OF WP(C) 31528/2017.

                BY ADVS.SRI.B.RAMACHANDRAN, CGC
                SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                SRI.JAYKAR K.S., SC, AICTE
                SRI.ELVIN PETER P.J.
                GOVERNMENT PLEADER
                SRI.P.PARAMESWARAN NAIR
                SRI.O.V.RADHAKRISHNAN (SR.)
                SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
                SRI.K.ARJUN VENUGOPAL
                SMT.K.RADHAMANI AMMA
                SHRI.V.SAJITH KUMAR, SC, SCTIMST
                SMT.SREELATHA PARAMESWARAN NAIR
                SRI.H.VISHNUDAS/SMT.MARY RESHMA GEORGE
                SMT.P.M.MAZNA MANSOOR
                SRI.JEEVAN RAJEEV
                SRI.R.NANDAGOPAL


         THIS       WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -28-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 32171 OF 2017
PETITIONER/S:

                MARY JOSEPH
                AGED 48 YEARS
                ASSOCIATE PROFESSOR, (UNDER ORDERS OF REVERSION AS
                ASSISTANT PROFESSOR), DEPARTMENT OF ELECTRONICS
                AND COMMUNICATION ENGINEERING, MAR ATHANASIUS
                COLLEGE OF ENGINEERING, KOTHAMANGALAM. PIN- 686
                666

                BY ADVS.
                SRI.S.P.ARAVINDAKSHAN PILLAY
                SRI.S.A.ANAND
                SMT.L.ANNAPOORNA
                SRI.K.A.BALAN
                SRI.PETER JOSE CHRISTO
                SMT.N.SANTHA
                SRI.V.VARGHESE



RESPONDENT/S:

       1        STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER
                EDUCATION DEPARTMENT, SECRETARIAT,
                THIRUVANANTHAPURAM-695001

       2        THE DIRECTOR OF TECHNICHAL EDUCATION
                THIRUVANANTHAPURAM-695 023.

       3        THE REGIONAL DIRECTOR OF TECHNICHAL EDUCATION
                KOTHAMANGALAM-686 691.
 WP(C) 23869/17 & cnnctd cases

                                           -29-



       4          APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
                  THIRUVANANTHAPURAM-695016,REPRESENTED BY ITS
                  REGISTRAR.

       5          ALL INDIA COUNCIL FOR TECHNICHAL EDUCATION
                  NELSON MANDELA MARG, VASANT KUNJ,NEW DELHI-110
                  067, REPRESENTED BY ITS MEMBER SECRETARY

       6          MAR ATHANASIUS COLLEGE OF ENGINEERING
                  KOTHAMANGALAM.
                  REPRESENTED BY ITS MANAGER& CHAIRMAN GOVERNING
                  BODY/ SECRETARY, MAR ATHANASIUS COLLEGE
                  ASSOCIATION, KOTHAMANGALAM 686 666

                  BY ADVS.
                  SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                  GOVERNMENT PLEADER
                  Sri.ELVIN PETER, SC, APJ ABDUL KALAM TECHNOLOGICAL
                  UNIVERSITY
                  SHRI.V.SAJITH KUMAR, SC, SCTIMST
                  SRI.JAYKAR K.S., SC, AICTE




           THIS     WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                         -30-




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
  TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                                WP(C) NO. 40168 OF 2017
PETITIONER/S:

       1        DR. LAJU KOTTALIL
                PROFESSOR, CIVIL ENGINEERING DEPARTMENT, MAR
                ATHANASIUS COLLEGE OF ENGINEERING, KOTHAMANGALAM-
                686666.

       2        DR.JAI M.PAUL
                ASSOCIATE PROFESSOR, CIVIL ENGINEERING
                DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM-686666.

       3        DR. ELSON JOHN
                ASSOCIATE PROFESSOR, CIVIL ENGINEERING
                DEPARTMENT,MAR ATHANASIUS COLLEGE OF
                ENGINEERING,KOTHAMANGALAM-686666.

       4        DR. BOS MATHEW JOS
                PROFESSOR, ELECTRICAL & ELECTRONICS DEPARTMENT,MAR
                ATHANASIUS COLLEGE OF ENGINEERING,KOTHAMANGALAM-
                686666.

       5        DR. BINU G.S.
                ASSOCIATE PROFESSOR, DEPARTMENT OF ELECTRONICS &
                COMMUNICATION ENGINEERING, N.S.S. COLLEGE OF
                ENGINEERING, PALAKKAD-678008.

       6        DR. SANTHOSH KUMAR N.
                PROFESSOR, DEPARTMENT OF MECHANICAL ENGINEERING,
                N.S.S. COLLEGE OF ENGINEERING, PALAKKAD-678008.
 WP(C) 23869/17 & cnnctd cases

                                  -31-



                BY ADVS.
                SRI.M.R.ANISON
                SMT.V.BHARGAVI PANANGAD
                SMT.K.P.GEETHA MANI
                SMT.P.A.RINUSA



RESPONDENT/S:

       1        UNION OF INDIA
                REPRESENTED BY ITS SECRETARY TO GOVERNMENT OF
                INDIA, MINISTRY OF HUMAN RESOURCES
                DEVELOPMENT(EDUCATION DEPARTMENT), SHASTRI BHAVAN
                C WING ,NEW DELHI-110115.

       2        STATE OF KERALA
                REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HIGHER
                EDUCATION DEPARTMENT, GOVT. SECRETARIAT,
                TRIVANDRUM-695001.

       3        ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
                NELSON MANDELA MARG, VASANT KUNJ, NEW DELHI-
                110001, REPRESENTED BY ITS MEMBER SECRETARY.

       4        APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
                THIRUVANANTHAPURAM-695016, REPRESENTED BY ITS
                REGISTRAR.

       5        THE DIRECTOR OF TECHNICAL EDUCATION
                THIRUVANANTHAPURAM-695001.

       6        THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION
                KOTHAMANGALAM-686691.

       7        THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION
                KOZHIKODE, PIN-673009.
 WP(C) 23869/17 & cnnctd cases

                                  -32-



       8        ADDL.R8.SAJU N
                S/O. LATE DR.K.NARENDRAN NAIR, AGED 46 YEARS,
                ASSOCIATE PROFESSOR (NON-CADRE), DEPARTMENT OF
                ELECTRICAL AND ELECTRONICS ENGINEERING, N.S.S
                ENGINEERING COLLEGE, PALAKKAD.

                ADDL.R8 IMPLEADED VIDE ORDER DATED 22.01.2018 IN
                I.A 1077/18.

       9        ADDL.R9.MOHANDAS K
                S/O LATE K.K.UNNI, ASSOCIATE PROFESSOR (NON
                CADRE), DEPARTMENT OF CIVIL ENGINEERING N.S.S
                ENGINEERING COLLEGE, PALAKKAD.

                ADDL.R9 IMPLEADED VIDE ORDER DATED 22.01.2018 IN
                I.A 1077/18.

      10        ADDL.R10.ANOOP S.PILLAI
                ASSOCIATE PROFESSOR (NON CADRE), ELECTRONICS AND
                COMMUNICATION DEPARTMENT, N.S.S ENGINEERING
                COLLEGE, PALAKKAD.

                ADDL.R10 IMPLEADED VIDE ORDER DATED 22.01.2018 IN
                I.A 1077/18.

      11        ADDL.R11.SREELEJA N. UNNITHAN
                D/O LATE NARAYANAN UNNITHAN, ASSOCIATE PROFESSOR
                (NON CADRE), ELECTRONICS AND COMMUNICATION
                DEPARTMENT, N.S.S ENGINEERING COLLEGE, PALAKKAD.

                ADDL.R11 IMPLEADED VIDE ORDER DATED 22.01.2018 IN
                I.A 1077/18.

      12        ADDL.R12.ASHA T.S.
                D/O THE LATE V.THANKAPPAN NAIR, AGED 50 YEARS,
                PRESENTLY WORKING AS PROFESSOR(CADRE), ELECTRONICS
                AND COMMUNICATION ENGINEERING, PALAKKAD, RESIDING
                AT 'KEDARAM', GIRI NAGAR, ENGINEERING COLLEGE.P.O,
                PALAKKAD-678 008.

                ADDL.R12 IMPLEADED VIDE ORDER DATED 1.03.2019 IN
                IA 7/18 OF W.P.(C). 40168/17.
 WP(C) 23869/17 & cnnctd cases

                                  -33-



      13        ADDL.R13. NEENU SUNNY
                ASSOCIATE PROFESSOR, CIVIL ENGINEERING DEPARTMENT,
                MAR ATHANASIUS COLLEGE OF ENGINEERING,
                KOTHAMANGALAM 686 666.


                ADDL.R13 IMPLEADED VIDE ORDER DATED 18.06.2019 IN
                IA 8/19 IN WP(C) 40168/17.

      14        ADDL.R14. THOMAS PAUL
                ASSOCIATE PROFESSOR, CIVIL ENGINEERING DEPARTMENT,
                MAR ATHANASIUS COLLEGE OF ENGINEERING,
                KOTHAMANGALAM 686 666.

                ADDL.R14 IMPLEADED VIDE ORDER DATED 18.06.2019 IN
                IA 8/19 IN WP(C) 40168/17.
 WP(C) 23869/17 & cnnctd cases

                                           -34-



                BY ADVS.
                SRI.K.K.RAVINDRANATH, ADDL.ADVOCATE GENERAL
                Sri.ELVIN PETER, SC, APJ ABDUL KALAM TECHNOLOGICAL
                UNIVERSITY
                SRI.P.PARAMESWARAN NAIR
                SRI.O.V.RADHAKRISHNAN (SR.)
                SRI.S.P.ARAVINDAKSHAN PILLAY
                SRI.K.JAJU BABU (SR.)
                SMT.SREELATHA PARAMESWARAN NAIR
                SMT.K.RADHAMANI AMMA
                SMT.N.SANTHA
                SMT.M.U.VIJAYALAKSHMI
                SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR
                TECHNICAL EDUCATION - AICTE
                SRI.H.VISHNUDAS
                SRI.K.ARJUN VENUGOPAL
                SRI.V.VARGHESE
                KUM.NEETU VINOD
                SMT.MARY RESHMA GEORGE
                SRI.PETER JOSE CHRISTO
                SMT.P.M.MAZNA MANSOOR
                SRI.S.A.ANAND
                SRI.R.NANDAGOPAL
                SMT.K.N.REMYA
                SMT.L.ANNAPOORNA
                SHRI.VISHNU V.K.
                KUM.ABHIRAMI K. UDAY




         THIS       WRIT        PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.09.2021, ALONG WITH WP(C).23869/2017 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) 23869/17 & cnnctd cases

                                    -35-



                              JUDGMENT

(Dated this the 7th day of September, 2021) [WP(C) Nos.23869/2017, 11837/2018, 17165/2018, 22489/2018, 13196/2015, 19637/2012, 19530/2016, 21344/2017, 21906/2017, 22845/2017, 22867/2017, 31528/2017, 32171/2017, 40168/2017] In all the Writ Petitions, challenge has been laid to the order dated 18.2.2003 of All India Council for Technical Education, whereby the minimum qualification and experience prescribed for technical course in degree level technical institutions Engineering and Technology discipline was revised for the post of Assistant Professors and Professor, which is relevant for adjudication of the present Writ petitions, whereby Ph.D degree with first class was kept as mandatory. The aforementioned notification came to be pondered by the Division Bench of this Court on 3.12.2020 in O.P.( Kat) No.135 of 2020 & connected cases, whereby in issue No.2, dealing with identical question of fixing the Ph.D qualification as mandatory for WP(C) 23869/17 & cnnctd cases -36- being promoted to the post of Associate Professor or Professor, prior to 5.3.2010 was held to be not necessary. The operative part of the judgment reads as follows:

"16. As already noticed the Supreme Court in its judgment in Civil Appeal No.4604/2016 held that Rule 6A (ii) was not invalid in the light of the notification dated 18-02-2003, referred to above. Insofar as Rule 6A
(i) is concerned, the Supreme Court did not find that the Rule was valid. The Supreme Court through judgment in Civil Appeal No.4502/2016 and connected cases noticed that the notification dated 05-03-2010 issued by the AICTE makes it clear that those promoted as professors prior to 5-3- 2010 were not required to possess the qualification of Ph.D. As already noticed from 5-3-2010 Ph.D was clearly mandatory for the posts of Professors and Associate professors."

2. It has been brought to the notice of this court by the learned counsel representing the College that the aforementioned judgment has been upheld by the Hon'ble WP(C) 23869/17 & cnnctd cases -37- Supreme Court. The grievance of the petitioners in the instance petitions are also of similar nature that the stipulation of AICTE fixing the minimum qualification of Ph.D for the post of Associate Professor and Professor, would have no application, with regard to promotion prior to 5.3.2010. Accordingly, notification dated 18.2.2003 of All India Council for Technical Education (Ext.P14) pertaining to the petitioners is hereby quashed and the Writ Petitions are allowed in terms of the above observations as well as paragraph No.16 of the judgment in O.P.( Kat) No.135 of 2020 & connected cases, extracted hereinabove.

The respondents are directed to cull out a fresh seniority list in terms of findings hereinabove.

All applications filed in these writ petitions for impleading are allowed.

Sd/ AMIT RAWAL, JUDGE.

dl/ WP(C) 23869/17 & cnnctd cases -38- APPENDIX OF WP(C) 11837/2018 PETITIONER EXHIBITS EXHIBIT P1 PHOTOCOPY OF THE APPOINTMENT ORDER NO.F/732/99 DATED 21.1.1999 OF THE 7TH RESPONDENT EXHIBIT P2 PHOTOCOPY OF THE ORDER NO GAII/H1/1650/00 DATED 22.9.2000 OF THE 6TH RESPONDENT EXHIBIT P3 PHOTOCOPY OF THE ORDER NO A3/2865/2000/RDTEC DATED 28.11.2000 OF THE 4TH RESPONDENT EXHIBIT P4 PHOTOCOPY OF THE ORDER NO.F/3856/03 DATED 1.7.2003 OF THE 7TH RESPONDENT COLLEGE.

EXHIBIT P4(A) PHOTOCOPY OF THE ORDER NO.DP4/17121/08 DATED 18.5.2009 OF THE 3RD RESPONDENT EXHIBIT P5 PHOTOCOPY OF THE ORDER NO.A3/500/2011(77) DATED 18.8.2011 OF THE 4TH RESPONDENT EXHIBIT P6 PHOTOCOPY OF THE ORDER NO.DP3/14688/12/DTE DATED 24.4.2012 OF THE 3RD RESPONDENT EXHIBIT P7 PHOTOCOPY OF THE ORDER NO DP3/16872/17/DTE DATED 10.8.2017 OF THE 3RD RESPONDENT EXHIBIT P8 PHOTOCOPY OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NOTIFICATION F.NO.1- 65/CD/NEC/98-99 DATED 15.3.2000 ALONG WITH APPENDIX E TABLE-E. WP(C) 23869/17 & cnnctd cases -39- EXHIBIT P9 PHOTOCOPY OF THE BACHELOR OF ENGINEERING CERTIFICATE ISSUED BY DR.BABA SAHIB AMBEDKAR MARATHWADA UNIVERSITY DATED 31.12.1997 EXHIBIT P10 PHOTOCOPY OF THE CERTIFICATE DATED 17.11.2006 ISSUED BY THE NATIONAL INSTITUTE OF TECHNOLOGY, CALICUT EXHIBIT P11 PHOTOCOPY OF THE NOTIFICATION F.NO.FD/PESSC/NOTIFICATION/2002/1 DATED 18.2.2003 OF ALL INDIA COUNCIL FOR TECHNICAL EDUCATION EXHIBIT P12 PHOTOCOPY OF THE MEMO F.NO.FD/PSSC/CLARIF./2003/1 DATED 10.9.2003 ALONG WITH ANNEXURE-1 OF THE ADVISOR (FD), ALL INDIA COUNCIL FOR TECHNICAL EDUCATION EXHIBIT P13 PHOTOCOPY OF THE AMENDMENT REGULATIONS PUBLISHED AS PER NOTIFICATION NO.GA1/F2/3384/02 DATED 18.9.2009 PUBLISHED IN THE KERALA GAZETTE DATED 27.10.2009 OF THE 6TH RESPONDENT EXHIBIT P14 PHOTOCOPY OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (PAY SCALES, SERVICE CONDITIONS AND QUALIFICATIONS FOR THE TEACHERS AND OTHER ACADEMIC STAFF IN TECHNICAL INSTITIONTS (DEGREE) REGULATIONS, 2010 EXHIBIT P15 PHOTOCOPY OF THE NOTIFICATION F NO.RIFD/PAY SCALE/01/2013-14 DATED 4.1.2016 OF THE 1ST RESPONDENT WP(C) 23869/17 & cnnctd cases -40- EXHIBIT P16 PHOTOCOPY OF THE REVISED SENIORITYLIST OF ASSISTANT PROFESSORS/ASSOCIATE PROFESSOR AND PROFESSORS PUBLISHED AS PER COVERING LETTER NO.DP3/2223/17/DTE DATED 21.2.2018 OF THE R3 EXHIBIT P17 PHOTOCOPY OF THE GO(MS) NO.79/2015/H EDN DATED 25.2.2015 OFR2 EXHIBIT P18 PHOTOCOPY OF THE PROMOTION ORDER NO.

F/2449/2015 DATED 30.4.2015 OF THE 7TH RESPONDENT EXHIBIT P19 PHOTOCOPY OF THE ORDER NO.F/4275/1/2016 DATED 30.5.2016 OF THE 7TH RESPONDENT EXHIBIT P20 PHOTOCOPY OF THE JUDGMENT DATED 26.4.2016 IN CAN O 4604/2016 AND CONNECTED CASES OF THE HON'BLE SUPREME COURT EXHIBIT P21 PHOTOCOPY OF THE GO (MS) NO.282/2017/HEDN DATED 7.11.2017 OF THE 2ND RESPONDENT WP(C) 23869/17 & cnnctd cases -41- APPENDIX OF WP(C) 17165/2018 PETITIONER EXHIBITS EXHIBIT P1 COPY OF THE PROMOTION ORDER OF THE PETITIONER EXHIBIT P2 COPY OF THE JOINING REPORT EXHIBIT P3 COPY OF THE ORDER OF THE GOVT.

EXHIBIT P4 COPY OF THE ORDER OF THE GOVERNMENT EXHIBIT P5 COPY OF THE RELEVANT PAGES OF THE SENIORITY LIST EXHIBIT P6 COPY OF THE ORDER OF THE UNIVERSITY RESPONDENT EXHIBITS EXHIBIT R7(A) TRUE COPY OF THE OBJECTION FILED BY RESPONDET NO.7 ON EXHIBIT P5 BEFORE THE 5TH RESPONDENT EXHIBIT R7(B) TRUE COPY OF THE POSTAL RECEIPT ISSUED ON SENDING EXHIBIT R7(A) EXHIBIT R7(C) TRUE COPY OF THE OBJECTION FILED BY RESPONDENT NO.8 ON EXHIBIT P5 BEFORE THE 5TH RESPONDENT EXHIBIT R7(D) TRUE COPY OF THE POSTAL RECEIPT ISSUED ON SENDING EXHIBIT R7(C) EXHIBIT R7(E) TRUE COPY OF THE RELEVANT PAGES OF THE FACULTY NORMS PRESCRIBED BY AICTE FOR VARIOUS PROGRAMMES WP(C) 23869/17 & cnnctd cases -42- EXHIBIT R7(F) TRUE COPY OF THE RELEVANT PAGES OF THE KERALA GAZETTE ISSUED IN RESPECT OF UNIVERSITY OF CALICUT EXHIBIT R7(G) TRUE COPY OF THE COMMUNICATION DATED 15- 01-2018 ISSUED BY THE UNIVERSITY OF CALICUT EXHIBIT R7(H) TRUE COPY OF THE PROMOTION ORDER OF THE 7TH RESPONDENT DATED 08-02-2017 ISSUED FROM THE COLLEGE EXHIBIT R2(A) TRUE COPY OF PAY SCALES, SERVICES CONDITIONS, CAREER ADVANCEMENT SCHEMES (CAS) ETC FOR TEACHERS AND OTHER ACADEMIC STAFF OF TECHNICAL INSTITUTIONS(DEGREE) REGULATIONS 2010 EXHIBIT R2(B) TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 4.1.2016 ISSUED BY THE 6TH RESPONDENT EXHIBIT R2(C) TRUE COPY OF THE PROVISIONAL SENIORITY LIST OF TEACHERS WORKING IN THE DEPARTMENT OF CIVIL IN THE COLLEGE ALONG WITH THE LETTER DATED 21-02-2018 WP(C) 23869/17 & cnnctd cases -43- APPENDIX OF WP(C) 22489/2018 PETITIONER EXHIBITS EXHIBIT P1. TRUE COPY OF G.O.(MS)NO.282/2017 H.EDN DATED 7.11.2017, THIRUVANANTHAPURAM EXHIBIT P2. TRUE COPY OF THE LETTER NO.DP3/2223/17/D.T.E DATED 29.11.2017 EXHIBIT P3. TRUE COPY OF ONE OF THE PROCEEDINGS OF THE 2ND RESPONDENT APPROVING THE PROPOSALS FOR PROMOTION AS ASSOCIATE PROFESSOR DATED 30.4.2018 WP(C) 23869/17 & cnnctd cases -44- APPENDIX OF WP(C) 13196/2015 PETITIONER EXHIBITS P1 : TRUE COPY OF THE CERTIFICATE ISSUED TO THE PETITIONER BY THE MADRAS UNIVERSITY.

P2 : TRUE COPY OF THE CERTIFICATE ISSUED TO THE PETITIONER FROM NIT, CALICUT.

P3 : TRUE COPY OF THE PROCEEDINGS OF THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION, KOZHIKODE DT.3-4-12.

P4 : TRUE COPY OF THE PROCEEDINGS OF THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION, KOZHIKODE DT.25-1-2013.

P5 : TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER TO THE PRINCIPAL OF THE R4 INSTITUTION.

P6 : TRUE COPY OF THE RELEVANT PAGES UNDER CHAPTER IV OF THE CALICUT UNIVERSITY REGULATIONS.

WP(C) 23869/17 & cnnctd cases -45- APPENDIX OF WP(C) 19637/2012 PETITIONER EXHIBITS EXHIBIT P1 True copy of the B.tech certificate of the petitioner.

EXHIBIT P2 True copy of the M.Tech certificate of the petitioner.

EXHIBIT P3 True copy of the Ph.D.certificate of the petitioner.

EXHIBIT P4 True copy of the relevant pages of the Regulation issued by the AICTE dated 05.03.2010 EXHIBIT P5 True copy of the relevant pages of G.O. (P) 389/2010/H.Edn. dated 07.12.2010.

EXHIBIT P6 True copy of the relevant pages of the AICTE Faculty Norms 2011-2012.

EXHIBIT P7 True copy of the relevant pages of Govt.

of India letter dated 28.02.1989.

EXHIBIT P8 True copy of relevant pages of the G.O. (P)No.81/90/H.Edn. dated 27.03.1990.

EXHIBIT P9 True copy of the letter dated 09.10.1998 issued by the Central Government.

EXHIBIT P10 True copy of the Letter dated 15.03.2000 issued by AICTE.

EXHIBIT P11 True copy of G.O.(P)68/2000/H.Edn. dated 18.05.2000.

WP(C) 23869/17 & cnnctd cases -46- EXHIBIT P12 true copy of G.O.(Rt)No.341/2012/H.Edn.

dated 21.02.2012.

EXHIBIT P13 A true copy of the gradation list showing the details of faculties now in position in the Electronics & communications Engineering Department of the Colleges.

WP(C) 23869/17 & cnnctd cases -47- APPENDIX OF WP(C) 19530/2016 PETITIONER EXHIBITS P1 TRUE COPY OF THE B.E. CERTIFICATE OF THE PETITIONER.

P2 TRUE COPY OF THE M.E. CERTIFICATE OF THE PETITIONER.

P3 TRUE COPY OF THE PH.D CERTIFICATE OF THE PETITIONER.

P4 TRUE COPY OF AICTE NORMS DATED 15.03.2000.

P5 TRUE COPY OF THE RELEVANT PAGES OF AICTE REGULATION 2010 DATED 05.03.2010.

P6 TRUE COPY OF G.O.(MS)NO.79/2015/H.EDN DATED 25.02.2015 CREATING ASSOCIATE PROFESSORS POST IN THE 4TH RESPONDENT COLLEGE.

P7 TRUE COPY OF THE RELEVANT PAGES OF UNIVERSITY NOTIFICATION DATED 26.02.2014 AMENDING CALICUT UNIVERSITY REGULATION RELATING TO MINIMUM QUALIFICATION OF TEACHERS IN AFFILIATED PROFESSIONAL COLLEGE/ENGINEERING COLLEGES.

P8 TRUE COPY OF PETITIONER'S PROMOTION ORDER AS ASSOCIATE PROFESSOR DATED 30.04.2015 ISSUED BY THE 4TH RESPONDENT.

P9 TRUE COPY OF THE ORDER DATED 30.05.2016 ISSUED BY THE 4TH RESPONDENT CANCELLING EXT.P8 PROMOTION ORDER.

WP(C) 23869/17 & cnnctd cases -48- P10 TRUE COPY OF THE LETTER DATED 27.04.2016 ISSUED BY THE UNIVERSITY.

EXHIBIT P11 A TRUE COPY OF APPENDIX E OF EXT.P4 AICTE ORDER SHOWING MINIMUM QUALIFICATION OF TEACHERS IN DEGREE LEVEL TECHNICAL INSTITUTIONS.

EXHIBIT P12 TRUE COPY OF THE ORDER DATED 26.04.2016 IN CIVIL APPEAL NO.4604/2016 AND CONNECTED CASES BY THE HON'BLE SUPREME COURT.

EXHIBIT P13 A TRUE COPY OF THE JUDGMENT RENDERED BY THE DIVISION BENCH OF THE HON'BLE COURT DATED 16.02.2010 IN W.P.(C) NO.6558/2008.

RESPONDENT EXHIBITS EXHIBIT R6(A) PHOTOCOPY OF THE APPOINTMENT ORDER NO.

F/432/99 DATED 21.01.1999 OF THE 4TH RESPONDENT.

EXHIBIT R6(B) PHOTOCOPY OF THE ORDER NO. GA II/H1/1650/00 DATED 22.09.2000 OF THE 3RD RESPONDENT.

EXHIBIT R6(C) PHOTOCOPY OF THE ORDER NO.

A3/2865/2000/RDTEC DATED 28.11.2000 OF THE JOINT DIRECTOR, KOZHIKODE.

EXHIBIT R6(D) PHOTOCOPY OF THE ORDER NO. F/3856/03 DATED 01.07.2003 OF THE 4TH RESPONDENT.

EXHIBIT R6(E) PHOTOCOPY OF THE ORDER NO. DP4/17121/08 DATED 18.05.2009 OF THE 2ND RESPONDENT. WP(C) 23869/17 & cnnctd cases -49- EXHIBIT R6(F) PHOTOCOPY OF THE ORDER NO.

A3/500/2011(77) DATED 18.08.2011 OF THE JOINT DIRECTOR, RDTE, KOZHIKODE.

EXHIBIT R6(G) PHOTOCOPY OF THE ORDER NO.

DP3/14688/12/DTE DATED 24.04.2012 OF THE 2ND RESPONDENT.

EXHIBIT R6(H) PHOTOCOPY OF THE ORDER NO.

DP3/16872/17/DTE DATED 10.08.2017 OF THE 2ND RESPONDENT.

EXHIBIT R6(I) PHOTOCOYPY OF THE REVISED SENIORITY LIST OF ASSISTANT PROFESSORS/ASSOCIATE PROFESSOR AND PROFESSORS PUBLISHED AS PER COVERING LETTER NO. DP3/2223/17/DTE DATED 21.02.2018 OF THE 2ND RESPONDENT.

EXHIBIT R6(J) PHOTOCOPY OF THE NOTIFICATION F.NO.FD/PESSC/NOTIFICATION/2002/1 DATED 18.02.2003 OF ALL INDIA COUNCIL FOR TECHNICAL EDUCATION.

EXHIBIT R6(K) PHOTOCOPY OF THE MEMO F.NO.FD/PSSC/CLARIF./2003/1 DATED 10.09.2003 ALONGWITH ANNEXURE -I OF THE ADVISOR(FD), ALL INDIA COUNCIL FOR TECHNICAL EDUCATION.

EXHIBIT R6(L) PHOTOCOPY OF THE AMENDMENT REGULATIONS PUBLISHED AS PER NOTIFICATION NO. GA1/F2/3384/02 DATED 18.09.2009 PUBLISHED IN THE KERALA GAZETTE DATED 27.10.2009 OF THE 3RD RESPONDENT.

EXHIBIT R6(M) PHOTOCOPY OF THE NOTIFICATION F.NO.RIFD/PAY SCALE/01/2013-14 DATED 04.01.2016 OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION.

WP(C) 23869/17 & cnnctd cases -50- EXHIBIT R6(N) PHOTOCOPY OF THE JUDGMENT DATED 26.04.2016 IN CA NO. 4604 OF 2016 AND CONNECTED CASES OF THE HON'BLE SUPREME COURT.

EXHIBIT R6(O) PHOTOCOPY OF THE GO(MS) NO.

282/2017/HEDN DATED 07.11.2017 OF THE 1ST RESPONDENT.

WP(C) 23869/17 & cnnctd cases -51- APPENDIX OF WP(C) 21344/2017 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NOTIFICATION NOTIFIED ON 05.03.2010 EXHIBIT P2 TRUE COPY OF THE RELEVANT EXTRACT OF THE GOVERNMENT ORDER GO(P) NO.389/2010/HEDN DATED 07.12.2010 EXHIBIT P3 TRUE COPY OF THE ORDER NO.DPI/867/2011 DATED 19.08.2011 OF THE 2ND RESPONDENT EXHIBIT P4 TRUE COPY OF THE PROMOTION ORDER NO.B1- 602/2011(M-IV) DATED 01.06.2015 ISSUED TO THE PETITIONER EXHIBIT P5 TRUE COPY OF THE ORDER NO.KTU/A/1165/2015 DATED 08.08.2016 OF THE 4TH RESPONDENT UNIVERSITY EXHIBIT P6 TRUE COPY OF THE ORDER NO.DPI/1336/16/RDTEK DATED 27.09.2016 OF THE 3RD RESPONDENT REGIONAL DIRECTOR EXHIBIT P7 TRUE COPY OF THE ORDER NO.B1-602/2017 DATED 20.04.2017 OF THE 6TH RESPONDENT EXHIBIT P8 TRUE COPY OF THE ORDER NO.KTU/A/1165/2015 DATED 27.01.2017 OF THE 4TH RESPONDENT EXHIBIT P9 TRUE COPY OF THE ORDER NO.DPI/1336/16/RDTEK DATED 14.02.2017 OF THE 3RD RESPONDENT WP(C) 23869/17 & cnnctd cases -52- EXHIBIT P10 TRUE COPY OF THE COMMUNICATION NO.DP3/4910/17/DTE DATED 26.04.2017 OF THE 2ND RESPONDENT EXHIBIT P11 TRUE COPY OF THE RELEVANT EXTRACT OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NOTIFICATION 2012 EXHIBIT P12 TRUE COPY OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NOTIFICATION NOTIFIED ON 04.01.2016 EXHIBIT P13 TRUE COPY OF THE ORDER DATED 08-10-2015 ISSUED BY THE MAR ATHANACIOUS COLLEGE ASSOCIATION.

EXHIBIT P14 TRUE COPY OF THE PROPOSAL OF THE PRINCIPAL DATED 17-08-2016 VIDE NO. B2- 448/11 ISSUED BY THE PRINCIPAL, MAR ATHANACIOUS COLLEGE TO M.G. UNIVERSITY.

RESPONDENT EXHIBITS EXHIBIT R6(A) TRUE COPY OF THE ORDER DATED 26-04-2017 PROMOTING DR. BIJU B, ASSOCIATE PROF (NON-CADRE) AGAINST THE SUBSTANTIVE POST HELD BY THE PETITIONER.

WP(C) 23869/17 & cnnctd cases -53- APPENDIX OF WP(C) 21906/2017 PETITIONER EXHIBITS EXHIBIT-P1 TRUE COPY OF THE ORDER NO. 9/10950/91 DATED 22/12/1991 OF THE 7TH RESPONDENT EXHIBIT-P2 TRUE COPY OF THE ORDER NO.

GA11/B2/438/92 DATED 08/06/1992 OF THE 6TH RESPONDENT EXHIBIT-P3 TRUE COPY OF THE ORDER NO.

A3/2096/92/RDTEC DATED 05/06/1992 OF THE 4TH RESPONDENT EXHIBIT-P4 TRUE COPY OF THE ORDER A3/54311/92/DTE/K.DIS DATED 29/01/1995 OF THE 3RD RESPONDENT EXHIBIT-P5 TRUE COPY OF THE ORDER NO.

A3/2888/2006/RDTEC DATED 22/01/2007 OF THE 4TH RESPONDENT EXHIBIT-P6 TRUE COPY OF THE ORDER NO. F/3738/05 DATED 01/06/2005 OF THE 7TH RESPONDENT EXHIBIT-P7 TRUE COPY OF THE ORDER NO. F/7591/06 DATED 20/09/2006 OF THE 7TH RESPONDENT EXHIBIT-P8 TRUE COPY OF THE PROMOTION ORDER NO.

F/6445/1/2011 DATED 21/11/2011 OF THE 7TH RESPONDENT EXHIBIT-P9 TRUE COPY OF THE ORDER NO.

RDP3/2528/2011 DATED JULY, 2013 OF THE 4TH RESPONDENT WP(C) 23869/17 & cnnctd cases -54- EXHIBIT-10 TRUE COPY OF THE ORDER U.O. NO.

4828/2014/ADMN. DATED 19/05/2014 OF THE ASSISTANT REGISTRAR, UNIVERSIT OF CALICUT EXHIBIT-P11 TRUE COPY OF THE MEMO F.NO.

FD/PSSC/CLARIF/2003/I DATED 10/09/2003 ALONG WITH ANNEXURE-I EXHIBIT-P12 TRUE COPY OF TYHE NOTIFICATION NO.

GAI/F2/3384/02 DATED 18/09/2009 PUBLISHED IN THE KERALA GAZETTE DATED 27/10/2009 WP(C) 23869/17 & cnnctd cases -55- APPENDIX OF WP(C) 22845/2017 PETITIONER EXHIBITS EXHIBIT P1 true copy of all India council for technical education notification notified on 5.3.2010 EXHIBIT P2 TRUE COPY OF THE RELEVANT EXTRACT OF THE GOVERNMENT ORDER GO(P) NO.389/2010/HEDN DATED 7.12.2010.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.DPI/867/2011 DATED 17.8.2011 OF THE 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE ORDER OF PROMOTION DTD.5.9.2013 ISSUED TO THE 1ST PETITIONER BY THE PRINCIPAL OF THE MAR ATHANASIUS COLLEGE.

EXHIBIT P4(A) TRUE COPY OF THE ORDER OF PLACEMENT AND DESIGNATION OF THE 2ND PETITIONER VIDE NO.DPI/1734//2012(1/6) DATED 1.11.2012.

EXHIBIT P4(B) TRUE COPY OF THE ORDER OF PLACEMENT AND DESIGNATION OF THE 3RD PETITIONER VIDE NO. DPI/1984/2012 DATED 23.11.2012.

EXHIBIT P4(C) TRUE COPY OF THE ORDER OF PLACEMENT AND DESIGNATION OF THE 4TH PETITIONER VIDE NO.DPI/867/2011 DATED 19.8.2011.

EXHIBIT P4(D) TRUE COPY OF THE ORDER OF PLACEMENT AND DESIGNATION OF THE 5TH PETITIONER VIDE NO.DPI/867/2011 DATED 18.8.2011.

EXHIBIT P4(E) TRUE COPY OF THE ORDER OF PLACEMENT AND DESIGNATION OF THE 6TH PETITIONER VIDE NO.DPI/867/2011 DTD.23.8.2011. WP(C) 23869/17 & cnnctd cases -56- EXHIBIT P4(F) TRUE COPY OF THE ORDER OF PLACEMENT AND DESIGNATION OF THE 7TH PETITIONER VIDE NO.DPI/867/2011 DATED 23.8.2011.

EXHIBIT P4(G) TRUE COPY OF THE ORDER OF PLACEMENT AND DESIGNATION OF THE 8TH PETITIONER VIDE NO.DPI/867/2011 DATED 17.8.2011.

EXHIBIT P5 TRUE COPY OF THE PROMOTION ORDER NO.B1- 605/2011(R-III) DATED 8.10.2015 ISSUED TO THE 1ST PETITIONER.

EXHIBIT P5(A) TRUE COPY OF THE PROMOTION ORDER NO.B1- 602/2011(M-II) DATED 8.10.2015 ISSUED TO THE 2ND PETITIONER.

EXHIBIT P5(B) TRUE COPY OF THE PROMOTION ORDER NO.B1- 605/2011(R-II) DATED 8.10.2015 ISSUED TO THE 3RD PETITIONER.

EXHIBIT P5(C) TRUE COPY OF THE PROMOTION ORDER NO.B1- BI-603/2011(E-V) DATED 1.6.2016 ISSUED TO THE 4TH PETITIONER.

EXHIBIT P5(D) TRUE COPY OF THE PROMOTION ORDER NO.BI-

BI-603/2011(E-V) DATED 1.6.2016 ISSUED TO THE 5TH PETITIONER.

EXHIBIT P5(E) TRUE COPY OF THE PROMOTION ORDER NO.BI-

BI-601/2011(C-IV) DATED 1.6.2015 ISSUED TO THE 6TH PETITIONER.

EXHIBIT P5(F) TRUE COPY OF THE PROMOTION ORDER NO.BI-

BI-601/2011(C-II) DATED 1.6.2016 ISSUED TO THE 7TH PETITIONER.

EXHIBIT P5(G) TRUE COPY OF THE PROMOTION ORDER NO.B1- 601/11 (C)DATED 31.12.2015 ISSUED TO THE 8TH PETITIONER.

WP(C) 23869/17 & cnnctd cases -57- EXHIBIT P6 TRUE COPY OF THE PROMOTION ORDER VIDE NO.B1-601/11(C-IV) DATED 1.6.2016 ISSUED TO THE 8TH PETITIONER.

EXHIBIT P7 TRUE COPY OF TEH ORDER NO.BI-605/2017 DATED 20.4.2017 ISSUED BY THE 6TH RESPONDENT TO THE 1ST RESPONDENT.

EXHIBIT P7(A) TRUE COPY OF THE ORDER NO.B1-602/2017 DATED 20.4.2017 ISSUED BY THE 6TH RESPONDENT TO THE 2ND PETITIONER.

EXHIBIT P7(B) TRUE COPY OF THE ORDER NO.B1-605/2017 DATED 20.4.2017 ISSUED BY TEH 6TH RESPONDENT TO THE 3RD PETITIONER.

EXHIBIT P7(C) TRUE COPY OF THE ORDER NO.B1-603/2017 DATED 20.4.2017 ISSUED BY THE 6TH RESPONDENT TO TEH 4TH PETITIONER.

EXHIBIT P7(D) TRUE COPY OF THE ORDER NO.B1-603/2017 DATED 20.4.2017 ISSUED BY THE 6TH RESPONDENT TO THE 5TH PETITIONER.

EXHIBIT P7(E) TRUE COPY OF THE ORDER NO.B1-601/2017 DATED 20.4.2017 ISSUED BY TEH 6TH RESPONDENT TO THE 6TH PETITIONER.

EXHIBIT P7(F) TRUE COPY OF THE ORDER NO.B1-601/2017 DATED 20.4.2017 ISSUED BY TEH 6TH RESPONDENT TO THE 7TH PETITIONER.

EXHIBIT P7(G) TRUE COPY OF THE ORDER NO.B1-601/2017 DATED 20.4.2017 ISSUED BY THE 6TH RESPONDENT TO THE 8TH PETITIONER.

EXHIBIT P8 TRUE COPY OF THE ORDER DATED 17.2.2017 VIDE NO.KTU/A/1165/2015 ISSUED BY TEH 4TH RESPONDENT.

WP(C) 23869/17 & cnnctd cases -58- EXHIBIT P9 TRUE COPY OF THE ORDER DATED 23.3.2017 VIDE NO.KTU/A/1165/2015 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P10 TRUE COPY OF THE COMMUNICATION NO.DP3/4910/17/DTE DATED 26.4.2017 OF THE 2ND RESPONDENT.

EXHIBIT P11 TRUE COPY OF THE RELEVANT EXTRACT OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NOTIFICATION 2012.

EXHIBIT P12 TRUE COPY OF ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NOTIFICATION NOTIFIED ON 4.1.2016., EXHIBIT P13 TRUE COPY OF THE ORDER UONO.3746/B2/3/ACD/2017 DATED 20.6.2017 OF THE MG UNIVERSITY.

WP(C) 23869/17 & cnnctd cases -59- APPENDIX OF WP(C) 22867/2017 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE TRUE COPY OF THE RELEVANT EXTRACT OF AICTE REGULATIONS 2010.

EXHIBIT P2 TRUE COPY OF RELEVANT PAGES OF THE G.O. (P)NO.389/2010/HEDN DATED 07-12-2010.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.DPI/867/2011 DATED 23-08-2011 OF THE 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE ORDER NO.B1-B1- 603/11/E-II DATED 01-06-2015 OF THE 6TH RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE ORDER NO.B1-603/2017 DATED 20-04-2017 OF THE 6TH RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE PROCEEDINGS NO.KTU/A/1165/2015 DATED 23-03-2017 OF THE 4TH RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE RELEVANT EXTRACT OF AICTE REGULATIONS 2012.

EXHIBIT P8 TRUE COPY OF THE AICTE REGULATIONS 2016.

EXHIBIT P9 TRUE COPY OF THE M.G.UNIVERSITY ORDER NO.3746/B2/3/ACADEMIC/2017 DATED 20-06- 2017.

WP(C) 23869/17 & cnnctd cases -60- APPENDIX OF WP(C) 31528/2017 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF AICTE 2010 REGULATION DATED 05-03-2010.

EXHIBIT P2 TRUE COPY OF ORDER BEARING NO.G.O. (P)389/10/H.EDN. DATED 07-12-2010 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF NOTIFICATION BEARING NO.AC.L/1/120/R/2012 DATED 10-10-2012 ISSUED BY THE 7TH RESPONDENT UNIVERSITY.

EXHIBIT P4 TRUE COPY OF CHART SHOWING PETITIONERS ELIGIBLE DATES FOR APPOINTMENT TO HIGHER POSTS.

EXHIBIT P5 TRUE COPY OF LETTER DATED 18-02-2003 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE RELEVANT PAGES OF THE MINUTES OF THE 42ND EXECUTIVE COMMITTEE MEETING OF AICTE.

EXHIBIT P7 TRUE COPY OF SCHEME ISSUED BY AICTE ALONG WITH LETTER BEARING NO.1- 65/CD/NEC/98-99 DATED 15-03-2000.

EXHIBIT P8 TRUE COPY OF THE ORDER BEARING G.O. (P)NO.68/2000/H.EDN, DATED 18-05-2000 ISSUED BY THE 2ND RESPONDENT ACCEPTING EX.P7 AICTE SCHEME.

EXHIBIT P9 TRUE COPY OF ORDER BEARING G.O. (P)NO.6/2003/H.EDN. DATED 24-01-2003 ISSUED BY THE 2ND RESPONDENT, AMENDING THE SPECIAL RULE INCORPORATING AICTE QUALIFICATION.

WP(C) 23869/17 & cnnctd cases -61- EXHIBIT P10 TRUE COPY OF NOTIFICATION DATED 18-09- 2004 ISSUED BY 2ND RESPONDENT AMENDING RULE 6 OF SPECIAL RULE.

EXHIBIT P11 TRUE COPY OF ORDER OF THE HON'BLE SUPREME COURT DATED 26-04-2016 IN CIVIL APPEAL NO.4604/2015.

EXHIBIT P12 TRUE COPY OF ORDER OF THE HON'BLE SUPREME COURT DATED 28-04-2016 IN CIVIL APPEAL NO.4503/2016.

EXHIBIT P13 TRUE COPY OF AICTE NOTIFICATION DATED 04-01-2016.

EXHIBIT 20 TRUE COPY OF THE RELEVANT PAGES OF REVISED SENIORITY LIST OF ASSISTANT PROFESSORS/ASSICIATE PROFESSORS AND PROFESSORS IN M.A.COLLEGE OF ENGINEERING, KOTHAMANGALAM ALONG WITH FORWARDING LETTER NO.DPE/2223/17/D.T.E. DATED 21.02.2018 ISSUED BY THE 5TH RESPONDENT ADDRESSED TO THE PRINCIPAL OF THE COLLEGE.

EXHIBIT P21 TRUE COPY OF THE RELEVANT PAGES OF REVISED SENIORITY LIST OF ASSISTANT PROFESSORS/ASSICIATE PROFESSORS AND PROFESSORS IN NSS COLLEGE OF ENGINEERING, PALAKKAD ALONG WITH FORWARDING LETTER NO.DPE/2223/17/D.T.E. DATED 21.02.2018 ISSUED BY THE 5TH RESPONDENT ADDRESSED TO THE PRINCIPAL OF THE COLLEGE.

RESPONDENT EXHIBITS EXHIBIT R5(A) TRUE COPY OF THE G.O.(MS) NO.282/2017/H.EDN DATED 07.11.2017. WP(C) 23869/17 & cnnctd cases -62- APPENDIX OF WP(C) 32171/2017 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT EXTRACT OF AICTE REGULATIONS 2010.

EXHIBIT P2 TRUE COPY OF THE G.O(P).NO.

389/2010/HEDN DATED 07.12.2010.

EXHIBIT P3 TRUE COPY OF THE ORDER NO. B1-604/11(L) DATED 08.10.2015 OF THE 6TH RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE ORDER NO. B1-604/2017 DATED 20.04.2017 OF THE 6TH RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE PROCEEDINGS NO.

KTU/A/1165/2015 DATED 23.03.2017 OF THE 4TH RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE RELEVANT EXTRACT OF AICTE REGULATIONS 2012.

EXHIBIT P7 TRUE COPY OF THE AICTE REGULATIONS 2016 ISSUED ON 04.01.2016.

EXHIBIT P8 TRUE COPY OF THE M.G. UNIVERSITY ORDER NO.3746/B2/3/ACADEMIC/2017 DATED 20.06.2017.

WP(C) 23869/17 & cnnctd cases -63- APPENDIX OF WP(C) 40168/2017 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF AICTE NOTIFICATION DATED 15.03.2000.

EXHIBIT P2 TRUE COPY OF ORDER BEARING NO. G.O. (P).63/2000/H.EDN. DATED 18.05.2000.

EXHIBIT P3 TRUE COPY OF THE AICTE REGULATION DATED 05.03.2010.

EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF G.O. (P).389/10 H.EDN. DATED 07.12.2010.

EXHIBIT P5 TRUE COPY OF NOTIFICATION ISSUED BY THE M.G.UNIVERSITY DATED 10.10.2012.

EXHIBIT P6 TRUE COPY OF THE RELEVANT PAGES OF NOTIFICATION ISSUED BY THE CALICUT UNIVERSITY DATED 26.02.2014.

EXHIBIT P7 TRUE COPY OF THE COMMON JUDGMENT DATED 27.10.2016 IN W.A.NO.2374 & 2276/2015 OF THIS HON'BLE COURT.

EXHIBIT P8 TRUE COPY OF THE ORDER DATED 26.04.2016 IN CIVIL APPEAL NO.4604/ OF THE HON'BLE SUPREME COURT.

EXHIBIT P9 UE COPY OF ORDER DATED 28.04.2016 IN CIVIL APPEAL NO.4502/2016 OF THE HON'BLE SUPREME COURT.

EXHIBIT P10 TRUE COPY OF THE RELEVANT PAGES OF AICTE NOTIFICATION DATED 04.01.2016. WP(C) 23869/17 & cnnctd cases -64- EXHIBIT P11 TRUE COPY OF AICTE ORDER DATED 18.02.2003.

EXHIBIT P12 TRUE COPY OF ORDER ISSUED BY THE 4TH RESPONDENT UNIVERSITY DATED 13.10.2017.

EXHIBIT P13 TRUE COPY OF APPROVAL ORDER ISSUED BY THE 4TH RESPONDENT DATED 20.10.2017.

EXHIBIT P14 TRUE COPY OF LETTER ISSUED BY THE 5TH RESPONDENT DATED 26.04.2017.

EXHIBIT P15 TRUE COPY OF ORDER ISSUED BY THE 4TH RESPONDENT UNIVERSITY DATED 27.01.2017.

EXHIBIT P16 TRUE COPY OF ORDER ISSUED BY THE 5TH RESPONDENT DATED 17.02.2017.

EXHIBIT P17 TRUE COPY OF PROCEEDINGS ISSUED BY THE 5TH RESPONDENT DATED 23.3.2017.

EXHIBIT P18 TRUE COPY OF G.O.(MS) NO.282/2017/HEDN DATED 07.11.2017.

EXHIBIT P19 TRUE COPY OF LETTER NO.DP3/22231/17/DTE. DATED 29.11.2017 ISSUED BY THE 5TH RESPONDENT.

RESPONDENT EXHIBITS EXHIBIT-R13(A) TRUE COPY OF THE ORDER NO.

DPD/10184/17/DTE DATED 08/03/2019 ISSUED BY THE 5TH RESPONDENT EXHIBIT-R13(B) TRUE COPY OF THE SENIORITY LIST OF PROFESSORS, ASSOCIATE PROFESSORS AND ASSISTANT PROFESSORS AS ON 01/11/2017 WP(C) 23869/17 & cnnctd cases -65- EXHIBIT-R13(C) TRUE COPY OF THE ORDER NO.

DP3/13705/13/DTE DATED 25/04/2013 OF THE 5TH RESPONDENT EXHIBIT-R15(D) TRUE COPY OF THE STATEMENTOF FIXATION OF PAY DATED 10/06/2013 EXHIBIT-R13(E) TRUE COPY OF THE RELEVANT EXTRACT OF THE AICTE REGULATIONS DATED 05/03/2010 EXHIBIT-R13(F) TRUE COPY OF THE RELEVANT EXTRACT OF THE AICTE REGULATIONS DATED 08/11/2012 EXHIBIT-R13(G) TRUE COPY OF THE RELEVANT EXTRACT OF THE REGULATIONS DATED 04/01/2016 WP(C) 23869/17 & cnnctd cases -66- APPENDIX OF WP(C) 23869/2017 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER BEARING G.O.(MS) NO. 79/2015/H.EDN DATED 25.02.2015 EXHIBITP2 TRUE COPY OF THE PROMOTION ORDER BEARING NO.F/2449/2015 DATED 30.04.2015 EXHIBITP3 TRUE COPY OF THE CANCELLATION ORDER BEARING NO.F/4275/1/2016 DATED 30.05.2016 ISSUED BY THE CHAIRMAN N.S.S. COLLEGE OF ENGINEERING PALAKKAD EXHIBIT P4 TRUE COPY OF LETTER BEARING NO.F.6-1/88- T.5 DATED 28.02.1989 ISSUED BY THE 1ST RESPONDENT EXHIBITP5 TRUE COPY OF LETTER BEARING NO.1- 6+5/CD/NEC/98-99 DATED 15.03.2000 ISSUED BY AICTE EXHIBIT P6 TRUE COPY OF THE ORDER BEARING G.O.(P) NO. 68/2000/H.EDN, DATED 18.05.2000 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE ORDER BEARING G.O.(P) NO. 6/2003/H.EDN, DATED 24.01.2003 ISSUED BY THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF NOTIFICATION DATED 18.09.2004 INCORPORATING RULE 6A EXHIBIT P9 TRUE COPY OF ZICTE 2010 REGULATION DATED 05.03.2010 WP(C) 23869/17 & cnnctd cases -67- EXHIBIT P10 TRUE COPY OF ORDER BEARING G.O.(P) 389/2010/H.EDN DATED 07.12.2010 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P11 TRUE COY OF ORDER OF THE HONOURABLE SUPREME COURT DATED26.04.2016 IN CIVIL APPEAL NO. 4604/2015.

EXHIBIT P12 TRUE COPY OF ORDER OF THE HONOURABLE SUPREME COURT DATED 28.04.2016 IN CIVIL APPEAL NO. 4503/2016 EXHIBIT P13 TRUE COPY OF AICTE REGULATION 2016 EXHIBIT P14 TRUE COPY OF ORDER DATED 18.02.2003 EXHIBIT P15 TRUE COPY OF THE RELEVANT PAGES OF THE MINUTES OF THE 42ND EXECUTIVE COMMITTEE MEETING OF AICTE EXHIBIT P16 TRUE COPY OF THE ORDER BEARING G.O. (M.S.)NO.282/2017/HEDN, DATED 07/11/2017 ISSUED BY 1ST RESPONDENT.

EXHIBIT P17 TRUE COPY OF THE LETTER BEARING NO.DP3/2223/17/DTO DATED 29.11.2017 ISSUED BY THE 6TH RESPONDENT.

RESPONDENT EXHIBITS EXHIBIT R11 A PHTOCOPY OF THE PH.D.DEGREE CERTIFICATE DATED 19-12-2015 ISSUED BY THE KARPAGAM UNIVERSITY.

EXHIBIT R11 B PHTOCOPY OF THE ORDER DATED 11-07-2016 OF THE CHAIRMAN OF NSS COLLEGE OF ENGINEERING, PALAKKAD.

WP(C) 23869/17 & cnnctd cases -68- EXHIBIT R11 C PHOTOCOPY OF THE ORDER DATED 14-02-2017 OF THE CHAIRMAN OF THE NSS COLLEGE OF ENGINEERING, PALAKKAD.