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State of Assam - Section

Section 8 in The Assam Factories Service Rules, 1990

8. Academic qualification.

(a)The minimum academic qualification for a candidate for direct recruitment shall be as prescribed by the Appointing Authority from time to time. The qualifications prescribed as at the commencement of these rules, are given in Schedule II.
(b)A candidate must have a good general education up to Intermediate or Higher Secondary Standard of a recognised University or Board.