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[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(5)(e) in Tamil Nadu Combined Development and Building Rules, 2019

(e)The caution deposit referred to above shall be different from, and over and above the security deposit to be paid in the normal course of issue of Building Permit.