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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(3) in The Centre for Environmental Planning and Technology University Act, 2005

(3)Subject to the provisions of this Act and the regulations, the Executive Council shall have the following powers and perform the following duties, namely:-
(i)to administer and manage the University including various Centre campus and cell of the University;
(ii)to finalise and implement academic calendar to include examination schedules, holidays, vacations and such other matters;
(iii)to regulate expenditure, management of finance including grants and such other matters;
(iv)to create and maintain infrastructure facilities and amenities of the University;
(v)to award fellowship, scholarships, prizes, medals and such other awards;
(vi)to ensure discipline and make provisions for welfare of students, officers and employees, overall security measures, student activities, campus development, campus maintenance and allied matters;
(vii)to plan, encourage and monitor execution of research projects, consultancy activities, conduct of seminars, training programmes and workshops;
(viii)any other powers delegated by the Board.