Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(3)(iii) in The Centre for Environmental Planning and Technology University Act, 2005

(iii)to regulate expenditure, management of finance including grants and such other matters;