Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(2) in The Orissa Shops and Commercial Establishments Rules, 1958 (2)Service and Leave Account in Form No. [8] [Substituted vide O.G.E. No. 423 dated 23.3.2009.] retainable for one year after termination of the service of the employee.
