Section 15 in The Orissa Shops and Commercial Establishments Rules, 1958
15. Registers to be maintained by every employer.
- Every employer shall maintain the following registers in respect of the employees of his establishment namely :(1)[ * * *] [Deleted vide O.G.E. No. 423 dated 23.3.2009.](2)Service and Leave Account in Form No. [8] [Substituted vide O.G.E. No. 423 dated 23.3.2009.] retainable for one year after termination of the service of the employee.(3)[ A Combined Muster Roll-cum-Register of Wages in Form 10 retainable for three years.] [Substituted vide O.G.E. No. 423 dated 23.3.2009.]
