Section 6(3) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002
(3)[The Collector shall prepare the voters list for the election of the President and members of the Managing Committee of the Distributory Committee. The voters list shall be in Form V-B.] [Sub-rule (3) was added by G. O. Ms. No. 657, Public Works Department, dated the 15th December 2003.]
