Section 6 in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002
6. Delineation of Distributory Committee Area.
(1)The Government may, keeping in view the operational viability and in consultation with the Collectors, for the purpose of constituting the Distributory Committee, delineate the command area for major and medium irrigation system in Form-Ill and declare them as Distributory Committee areas as they consider proper.(2)In delineating a Distributory Committee area, no Water Users Association area shall be divided or bifurcated into parts.(3)[The Collector shall prepare the voters list for the election of the President and members of the Managing Committee of the Distributory Committee. The voters list shall be in Form V-B.] [Sub-rule (3) was added by G. O. Ms. No. 657, Public Works Department, dated the 15th December 2003.]
