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[Cites 0, Cited by 0] [Section 267] [Entire Act]

Union of India - Subsection

Section 267(267) in The Railway Protection Force Rules, 1987

267.1A Standing Committee comprising among others of Post Commanders orCompany Commanders shall be formed in every Security Commissariat forexamining once in three years whether-
(a)Some of the returns can be altered or lumped together or even discontinued;and
(b)For standardising and updating the proforma for collection of dataWith a view of reducing the load of respective and purposeless scriptory work in thefield formations.