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Union of India - Section

Section 267 in The Railway Protection Force Rules, 1987

267. Scriptory at the field units.

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267.1A Standing Committee comprising among others of Post Commanders orCompany Commanders shall be formed in every Security Commissariat forexamining once in three years whether-
(a)Some of the returns can be altered or lumped together or even discontinued;and
(b)For standardising and updating the proforma for collection of dataWith a view of reducing the load of respective and purposeless scriptory work in thefield formations.
267.2A small statistical cell under the direct charge of [Chief Security Commissioner] [Substituted 'Additional' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] or the Deputy Security Commissioner shall be constituted at the Security Commissariat to compileinformation from the material already there, fir answering questions raised inParliament or State Legislatures. Reference to the subordinate units in the field mayonly be made when the required information is not available at the SecurityCommissariat.